High Courts26 Nov 1913
Emperor Vs Gendlal Chimanbhai
Bombay High Court · (1914) 16 BOMLR 80
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 408, 477A
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,566 of 3,638
High Courts18 Nov 1913Dismissed
Ahmedbhoy Habibbhoy Vs Waman Dhondu
Bombay High Court · AIR 1914 Bom 82 : (1914) 16 BOMLR 72
Bombay Civil Courts Act, 1869 — Section 16Civil Procedure Code, 1908 (CPC) — Section 96(I)Land Acquisition Act, 1894 — Section 54
High Courts17 Nov 1913Dismissed
George Staunton Clifford Vs Emperor
Bombay High Court · (1914) 16 BOMLR 1
High Courts07 Nov 1913Dismissed
Rajkumari Bhubaneshwari Kumar Vs The Collector of Gaya
Bombay High Court · (1914) 16 BOMLR 95
Probate and Administration Act, 1881 — Section 98
High Courts05 Nov 1913
Kalyanchand Lalchand Vs Sitabai Dhanasa
Bombay High Court · AIR 1914 Bom 8 : (1914) 16 BOMLR 5
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 4, 83
High Courts02 Nov 1913
Kaluram Pirchand Marwadi Vs Gangaram Sakharamshet Shimpi
Bombay High Court · (1914) 16 BOMLR 67
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts31 Oct 1913
Tuljaram Harichand Gujar Vs Sitaram Narayan Kasar
Bombay High Court · AIR 1914 Bom 46 : (1914) 16 BOMLR 39 : 24 Ind. Cas. 665
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5
High Courts13 Oct 1913
Sitaram Bhimaji Deshpande Vs Sadhu Awaji Parit
Bombay High Court · AIR 1914 Bom 152 : (1914) 16 BOMLR 132
High Courts13 Oct 1913
Haribhai Hansji Vs Nathubhai Ratnaji
Bombay High Court · AIR 1914 Bom 102 : (1914) 16 BOMLR 62
Contract Act, 1872 — Section 65
High Courts13 Oct 1913Dismissed
The Secretary of State for India Vs Major J.E. Hughes
Bombay High Court · (1914) 16 BOMLR 121
Limitation Act, 1963 — Article 62
High Courts10 Oct 1913Allowed
Purshottam Mukund Samant Vs Rakhmabai Mukund
Bombay High Court · AIR 1914 Bom 28 : (1914) 16 BOMLR 57
High Courts07 Oct 1913
Pirsab Kasimsab Itagi Vs Gurappa Basappa Kadigi
Bombay High Court · AIR 1914 Bom 47 : (1914) 16 BOMLR 111
Limitation Act, 1963 — Article 91
High Courts03 Oct 1913
Mallik Saheb Abdul Saheb Gandigiwad Vs Mallikarjunappa Shivamurteya
Bombay High Court · (1913) 15 BOMLR 1142
Registration Act, 1908 — Section 17(d)
High Courts03 Oct 1913
Behram Rashid Irani Vs Sorabji Rustamji Elavia
Bombay High Court · AIR 1914 Bom 15 : (1914) 16 BOMLR 35
Transfer of Property Act, 1882 — Section 59
High Courts29 Sept 1913
Hari Govind Kulkarni Vs Narsingrao Nouherrao
Bombay High Court · AIR 1914 Bom 27 : (1914) 16 BOMLR 30
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7Court of Wards Act, 1905 — Section 32
High Courts26 Sept 1913
Hari Balu Gaekwad Vs Ganpatrao Sakhujirao Gaekwad
Bombay High Court · AIR 1914 Bom 302(1) : (1913) 15 BOMLR 1036
Presidency Small Cause Courts Act, 1882 — Section 23
High Courts23 Sept 1913Allowed
Dahyabhai Motiram Bhat Vs Chunilal Kishoredas Pandya
Bombay High Court · AIR 1914 Bom 120 : (1913) 15 BOMLR 1136
High Courts22 Sept 1913
Andrew Yule and Co. Vs Ardeshir Bomenji Dubash and Another
Bombay High Court · 24 Ind. Cas. 758
Specific Relief Act, 1877 — Section 57
High Courts22 Sept 1913
Laxman Ganesh Rajendra Vs Mathurabai Narayan Govind
Bombay High Court · AIR 1914 Bom 25 : (1914) 16 BOMLR 26
Transfer of Property Act, 1882 — Section 101
High Courts18 Sept 1913Allowed
Emperor Vs Gangapa Kardepa
Bombay High Court · (1913) 15 BOMLR 975
Evidence Act, 1872 — Section 30