High Courts06 Feb 1914
Lala Birj Lal Vs Musammat Inda Kunwar and Het Ram
Bombay High Court · (1914) 16 BOMLR 352
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,565 of 3,638
High Courts06 Feb 1914
Emperor Vs Jiva Natha
Bombay High Court · (1914) 16 BOMLR 138
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts02 Feb 1914Dismissed
Bijoy Gopal Mukerji Vs Girindanath Mukerji
Bombay High Court · (1914) 16 BOMLR 425
High Courts01 Feb 1914
Bahoo Harkisondas Vs Nagindas Bhagwandas
Bombay High Court · AIR 1914 Bom 38 : (1914) 16 BOMLR 263
High Courts30 Jan 1914
Yeshvant Vishnoo Nene Vs Keshvant Bhai ji
Bombay High Court · (1914) 16 BOMLR 252
High Courts29 Jan 1914
Emperor Vs Shamji Ramchandra Gujar
Bombay High Court · AIR 1914 Bom 29 : (1914) 16 BOMLR 202
High Courts27 Jan 1914
Kishorbhai Revadas Vs Ranchhodia Dhulia
Bombay High Court · AIR 1914 Bom 114 : (1914) 16 BOMLR 459 : 13 Ind. Cas. 37
Evidence Act, 1872 — Section 44
High Courts22 Jan 1914
Narayan Balkrishna Kulkarni Vs Gopal Jiv Ghadi
Bombay High Court · AIR 1914 Bom 36(2) : (1914) 16 BOMLR 206
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, 2
High Courts16 Jan 1914
Rasul Karim Vs Pirubhai Amirbhai
Bombay High Court · AIR 1914 Bom 42 : (1914) 16 BOMLR 288 : 24 Ind. Cas. 625
Judicature Act, 1873 — Section 25
High Courts09 Jan 1914
Emperor Vs Pandurang Balkrishna Pathak
Bombay High Court · (1914) 16 BOMLR 87
Press Act, 1910 — Section 23, 3(1)
High Courts07 Jan 1914
Emperor Vs Ganpat Sitaram Mukadam
Bombay High Court · AIR 1914 Bom 128(1) : (1914) 16 BOMLR 78 : 24 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 480, 486(a), 486(b), 486(c)
High Courts01 Jan 1914Dismissed
Jehangir Dadabhoy Vs Kaikhushru Kavasha
Bombay High Court · (1915) 17 BOMLR 197
Succession Act, 1925 — Section 111
High Courts01 Jan 1914
Sayad Mir Gazi Sayad Kutbudin Vs Mia Ali Maulvi Abdul Kadir
Bombay High Court · AIR 1914 Bom 231 : (1914) 16 BOMLR 582
Registration Act, 1908 — Section 17(b)
High Courts18 Dec 1913
Chhogmal Balkissondas, A Firm Vs Jainarayan Kanaiyalal
Bombay High Court · (1915) ILR (Bom) 1
Contract Act, 1872 — Section 30
High Courts10 Dec 1913Dismissed
Arun Chandra Singh Vs Kamini Kumar
Bombay High Court · (1914) 16 BOMLR 323
High Courts04 Dec 1913
In Re: Mir Husen Abdul Rahiman
Bombay High Court · AIR 1914 Bom 3 : (1914) 16 BOMLR 84
Criminal Procedure Code, 1898 (CrPC) — Section 514, 531
High Courts03 Dec 1913Dismissed
Parbati Dasi Vs Raja Baikuntha Nath De
Bombay High Court · (1914) 16 BOMLR 101
High Courts03 Dec 1913Allowed
Musammat Jagrani Koer Vs Kuar Durga Parshad
Bombay High Court · (1914) 16 BOMLR 141
High Courts02 Dec 1913
Ramchandra Anandrao Kulkarni Vs Pandu Dagdu Teli
Bombay High Court · AIR 1914 Bom 30 : (1914) 16 BOMLR 75
Civil Procedure Code, 1908 (CPC) — Section 100, 4
High Courts01 Dec 1913Dismissed
Barhamdeo Prasad Vs Tara Chand
Bombay High Court · (1914) 16 BOMLR 89
Limitation Act, 1877 — Article 132