High Courts12 Jun 1914
Dolatram Dwarkadas Vs The Bombay, Baroda and Central India Ry. Co.
Bombay High Court · AIR 1914 Bom 176 : (1914) 16 BOMLR 525 : 25 Ind. Cas. 380
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,563 of 3,638
High Courts26 May 1914Allowed
Jalandhar Thakur Vs Jharula Das
Bombay High Court · (1914) 16 BOMLR 845
Civil Procedure Code, 1882 — Section 244Limitation Act, 1908 — Article 124
High Courts19 May 1914
Maha Prasad Singh Vs Ramani Mohan Singh Surendra Mohan Singh and Ramani Mohan Singh Vs Maha Prasad Singh
Bombay High Court · (1914) 16 BOMLR 824
Santhal Parganas Settlement Regulations, 1872 — Section 5Sonthal Parganas Act, 1855 — Section 2
High Courts18 May 1914Dismissed
Raghunath Das Vs Sundar Das Khetri
Bombay High Court · (1914) 16 BOMLR 814
Civil Procedure Code, 1908 (CPC) — Section 32Insolvent Debtors Act, 1848 — Section 49
High Courts12 May 1914Dismissed
Sheo Shankar Ram Vs Musammat Jaddo Kunwar
Bombay High Court · (1914) 16 BOMLR 810
Transfer of Property Act, 1882 — Section 85
High Courts11 May 1914Dismissed
P.C.E. Paul Vs William Robson
Bombay High Court · (1914) 16 BOMLR 803
High Courts11 May 1914Allowed
Bijraj Nopani Vs Sreemutty Pura Sundary Dassee
Bombay High Court · (1914) 16 BOMLR 796
High Courts07 May 1914
Rai Dwarka Nath Sarkar Bahadur Vs Haji Mahomed Akbar
Bombay High Court · (1915) 17 BOMLR 5
High Courts23 Apr 1914Dismissed
Nalini Kanta Lahiri Vs Sarnamoyi Debya
Bombay High Court · (1915) 17 BOMLR 1
High Courts07 Apr 1914
Satyabhamabai Janardan Khare Vs Govind Janku Bade
Bombay High Court · 25 Ind. Cas. 66
Dekkhan Agriculturists Relief Act, 1879 — Section 48
High Courts07 Apr 1914
Rup Chand Makandas Vs Mukunda Mahadev
Bombay High Court · 25 Ind. Cas. 67
Dekkhan Agriculturists Relief Act, 1879 — Section 48Limitation Act, 1963 — Section 4
High Courts07 Apr 1914
Rupchand Makandas Vs Mukunda Mahadev
Bombay High Court · AIR 1914 Bom 197 : (1914) 16 BOMLR 444
Dekkhan Agriculturists Relief Act, 1879 — Section 48Limitation Act, 1963 — Section 4
High Courts07 Apr 1914Allowed
Chaudhri Abdul Majid Vs Jawahir Lal
Bombay High Court · (1914) 16 BOMLR 395
Limitation Act, 1963 — Article 180
High Courts07 Apr 1914Dismissed
Channing Arnold Vs The Emperor
Bombay High Court · (1914) 16 BOMLR 544
Criminal Law (Amendment) Act, 1883 — Section 423Penal Code, 1860 (IPC) — Section 499
High Courts01 Apr 1914
In Re: N.F. Markur
Bombay High Court · (1917) ILR (Bom) 1 : 33 Ind. Cas. 633
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
High Courts31 Mar 1914
In Re: Punam Chand Manek Lal
Bombay High Court · 25 Ind. Cas. 333
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts31 Mar 1914
In Re: Punamchand Maneklal
Bombay High Court · AIR 1914 Bom 138 : (1914) 16 BOMLR 446
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 196, 471
High Courts27 Mar 1914Dismissed
Musammat Amir Begam Vs Khwaja Saiyed Badr-Ud-Din Husaini
Bombay High Court · (1914) 16 BOMLR 413
High Courts26 Mar 1914
Velchand Chhaganlal Shah Vs Lieut. R.C.C. Liston
Bombay High Court · AIR 1914 Bom 123(2) : (1914) 16 BOMLR 517 : 25 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 115, 151