High Courts23 Jul 1914
Emperor Vs Vinayak Narayan Arte
Bombay High Court · AIR 1914 Bom 217 : (1914) 16 BOMLR 598
Criminal Procedure Code, 1898 (CrPC) — Section 349Penal Code, 1860 (IPC) — Section 336
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,562 of 3,638
High Courts22 Jul 1914Allowed
Ekradeshwar Singh Vs Musammat Janeshwari Bahuasin
Bombay High Court · (1915) 17 BOMLR 18
High Courts22 Jul 1914
Chimna Sadashiv Vs Ram Dayal Prayagdas
Bombay High Court · AIR 1914 Bom 302(2) : (1914) 16 BOMLR 648
Civil Procedure Code, 1882 — Section 282Evidence Act, 1872 — Section 44
High Courts21 Jul 1914
Mahmadalli Kamruddin Vs Abdulali Karimbhai
Bombay High Court · AIR 1914 Bom 259 : (1914) 16 BOMLR 645
High Courts20 Jul 1914Dismissed
Maharaja Surja Kanta Acharjya Bahadur Vs Sarat Chandra Roy Chowdhuri
Bombay High Court · (1914) 16 BOMLR 925
High Courts08 Jul 1914
Manjunath Subrayabhat Vs Shankar Manjaya Apartha
Bombay High Court · AIR 1914 Bom 318 : (1914) 16 BOMLR 593
High Courts08 Jul 1914
Sundra Bhau Shetye Vs Sakharam Gopalshet Gandhi
Bombay High Court · AIR 1914 Bom 113 : (1914) 16 BOMLR 616
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Jul 1914
Sitabai Raghunath Karmakar Vs Shambhu Sonu Gajana
Bombay High Court · AIR 1914 Bom 312(1) : (1914) 16 BOMLR 595
Transfer of Property Act, 1882 — Section 108A
High Courts07 Jul 1914
Laxmiram Lallubhai Joshi Vs Bhalashankar Veniram Mehta
Bombay High Court · AIR 1914 Bom 247 : (1914) 16 BOMLR 612
Limitation Act, 1963 — Article 182
High Courts02 Jul 1914
Shridhar Balkrishna Vaidya Vs Babaji Mula Agarya
Bombay High Court · AIR 1914 Bom 248 : (1914) 16 BOMLR 586
Evidence Act, 1872 — Section 116Khoti Settlement Act, 1880 — Section 9
High Courts30 Jun 1914
Lachiram Dagduram Marwadi Vs Jana Yesu Mang
Bombay High Court · AIR 1914 Bom 127 : (1914) 16 BOMLR 668
High Courts29 Jun 1914Dismissed
Ramchandra Martand Waikar Vs Vinayak Venkatesh Kothekar
Bombay High Court · (1914) 16 BOMLR 863
High Courts29 Jun 1914
Narandas Vrijbhukhandas Vs Bai Saraswati
Bombay High Court · AIR 1914 Bom 192 : (1914) 16 BOMLR 577
High Courts26 Jun 1914Dismissed
Champsey Bhimji and Co. Vs The Jamna Flour Mills Co., Ltd.
Bombay High Court · AIR 1914 Bom 195 : (1914) 16 BOMLR 566
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts25 Jun 1914
Vyankatesh Mahadev Vs Ramchandra Krishna
Bombay High Court · AIR 1914 Bom 184 : (1914) 16 BOMLR 653
Specific Relief Act, 1877 — Section 21
High Courts18 Jun 1914
Venidas Narandas Vs Bai Hari
Bombay High Court · AIR 1914 Bom 254 : (1914) 16 BOMLR 571
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Jun 1914Allowed
Ravi Veeraraghvula Vs Raja Bomma Devara Venkata Narsinha and Naidu Bahadur Zemindar Garu
Bombay High Court · (1914) 16 BOMLR 853
High Courts16 Jun 1914
Anandibai Bhaskar Nilkanth Vs Narayan Dhonddev Tattoo
Bombay High Court · AIR 1915 Bom 68 : (1915) 17 BOMLR 49
Bombay Land Revenue Code, 1879 — Section 135JRegistration Act, 1908 — Section 60
High Courts16 Jun 1914
Arjun Raghu Narole Vs Krishnaji Venimadav Valimbe
Bombay High Court · AIR 1914 Bom 252 : (1914) 16 BOMLR 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 70
High Courts12 Jun 1914
Bandoo Krishna Kulkarni Vs Narsingrao Konherrao Deshpande
Bombay High Court · 25 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Section 37