High Courts27 Aug 1914
Bayabai Sakalkar Vs Haridas Ranchhordas
Bombay High Court · AIR 1915 Bom 10 : (1915) 17 BOMLR 115
Succession Act, 1925 — Section 62
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,561 of 3,638
High Courts26 Aug 1914
Madhavrao Moreshvar Pant Amatya Vs Rama Kalu Ghadi
Bombay High Court · AIR 1914 Bom 238 : (1914) 16 BOMLR 746
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Maharashtra Revenue Jurisdiction Act, 1876 — Section 5
High Courts25 Aug 1914
Hirji Khetsey Vs The Indian Specie Bank Ltd.
Bombay High Court · AIR 1915 Bom 27 : (1915) 17 BOMLR 65
High Courts24 Aug 1914
Nagindas Jekisondas Vs Nanabhai Dullabhram
Bombay High Court · AIR 1914 Bom 179(2) : (1914) 16 BOMLR 774
Transfer of Property Act, 1882 — Section 108
High Courts21 Aug 1914Allowed
Madhavrao Keshavrao Vs Sahebrao Ganpatrao
Bombay High Court · AIR 1914 Bom 177 : (1914) 16 BOMLR 769
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts20 Aug 1914
Bhagwat Bhaskar Koranne Vs Nivratti Sakharam Bhadule and Others
Bombay High Court · (1915) ILR (Bom) 113
High Courts20 Aug 1914
Bhagwat Bhaskar Koranne Vs Nivritti Sakharam Bhadule
Bombay High Court · AIR 1914 Bom 245(2) : (1914) 16 BOMLR 738
High Courts19 Aug 1914
Basangavda Bin Nagangavda Vs Basangavda Bin Dodangavda and Others
Bombay High Court · (1915) ILR (Bom) 87
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts18 Aug 1914
Nathabhai Tricamlal Vs Ranchodlal Ramji
Bombay High Court · AIR 1914 Bom 242 : (1914) 16 BOMLR 696
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts18 Aug 1914
In Re: Indian Companies Act (VI of 1882) In Re: The Credit Bank of India Limited (In Liquidation) Fazulbhoy Jaffer
Bombay High Court · (1915) ILR (Bom) 331
Companies Act, 1882 — Section 45
High Courts18 Aug 1914
Nathabhai Tricamlal Vs Ranchhodlal Ramji
Bombay High Court · (1915) ILR (Bom) 52
High Courts17 Aug 1914
Emperor Vs Bhagubhai Dwarkadas
Bombay High Court · (1914) 16 BOMLR 684
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts13 Aug 1914
Umabai Shankar Godbole Vs Amritrao Anant
Bombay High Court · AIR 1915 Bom 313 : (1915) 17 BOMLR 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts13 Aug 1914
Emperor Vs Govinda Babaji Babde
Bombay High Court · AIR 1914 Bom 124(1) : (1914) 16 BOMLR 683
High Courts12 Aug 1914Dismissed
Tulsidas Lallubhai Vs The Bharatkhand Cotton Mills Co. Ltd
Bombay High Court · AIR 1914 Bom 251 : (1914) 16 BOMLR 692
High Courts12 Aug 1914
Chhotalal Hirachand Vs Jethalal Varajbhai
Bombay High Court · AIR 1914 Bom 148 : (1914) 16 BOMLR 676
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Aug 1914
The Surat City Municipality Vs Chhabildas Dharamchand
Bombay High Court · AIR 1914 Bom 22 : (1914) 16 BOMLR 749
Bombay District Municipal Act, 1901 — Section 82(3)
High Courts31 Jul 1914
Rama Tulsa Mahar Vs Bhagchand Motiram
Bombay High Court · AIR 1914 Bom 200 : (1914) 16 BOMLR 687
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jul 1914
Daji Abaji Sawant Vs Sakharam Krisna Kulkarni
Bombay High Court · AIR 1914 Bom 253 : (1914) 16 BOMLR 641
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Jul 1914
Yellava Sakreppa Barki Vs Bhimappa Gireppa Desai
Bombay High Court · AIR 1915 Bom 96 : (1915) 17 BOMLR 128