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Bombay High Court judgments

72,742 judgments · page 3,559 of 3,638

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High Courts07 Dec 1914

In Re: Kareppa Chanbasappa

Bombay High Court · AIR 1915 Bom 295 : (1915) 17 BOMLR 79

Criminal Procedure Code, 1898 (CrPC) — Section 523, 524
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High Courts03 Dec 1914

Emperor Vs Appa Ragho Bhogle

Bombay High Court · (1915) 17 BOMLR 69

Criminal Procedure Code, 1898 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 211
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High Courts02 Dec 1914Dismissed

Hari Kishen Bhagat Vs Kashi Pershad Singh and Bajrung Sahai Singh

Bombay High Court · (1915) 17 BOMLR 426

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High Courts02 Dec 1914

Emperor Vs Bhagu Dhondi

Bombay High Court · (1915) 17 BOMLR 75

Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 497
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High Courts02 Dec 1914

Sadashiv Venkaji Joshi Vs Narsingrao Konherrao

Bombay High Court · AIR 1915 Bom 46(2) : (1915) 17 BOMLR 203

Dekkhan Agriculturists Relief Act, 1879 — Section 47Limitation Act, 1877 — Section 179(5)
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High Courts30 Nov 1914

Bhagwandas Nagindas Vs The Special Land Acquisition Officer

Bombay High Court · (1915) 17 BOMLR 192

Land Acquisition Act, 1894 — Section 49(1), 6
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High Courts26 Nov 1914Dismissed

Dattajirao Shidhojirao Ghorpade Vs Nilkantrao Santajirao Ghorpade

Bombay High Court · AIR 1915 Bom 57 : (1915) 17 BOMLR 187

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Pensions Act, 1871 — Section 6
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High Courts26 Nov 1914

Dattajirao alias Tatyasaheb Bin Shidhojirao alias Abasaheb Ghorpade Vs Nilkantrao Bin Santojirao alias Bapusaheb Ghorpade

Bombay High Court · (1915) ILR (Bom) 352

Pensions Act, 1871 — Section 4, 6
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High Courts26 Nov 1914

Joharmal Ladhooram Vs Chetram Harising

Bombay High Court · AIR 1915 Bom 115 : (1915) 17 BOMLR 293

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High Courts25 Nov 1914

Kunwar Digambar Singh Vs Kunwar Ahmad Sayeed Khan

Bombay High Court · (1915) 17 BOMLR 393

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High Courts25 Nov 1914Dismissed

Jambu Parshad Vs Muhammad Nawab Aftab Ali Khan

Bombay High Court · (1915) 17 BOMLR 413

Registration Act, 1877 — Section 32, 33
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High Courts25 Nov 1914Dismissed

Mahomed Musa Vs Aghore Kumar Ganguli

Bombay High Court · (1915) 17 BOMLR 420

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High Courts23 Nov 1914Allowed

Dayabhai Narandas Vs Pestanji Jamshedji

Bombay High Court · AIR 1915 Bom 92(1) : (1915) 17 BOMLR 63

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High Courts23 Nov 1914

Emperor Vs Chunilal Manilal

Bombay High Court · (1915) 17 BOMLR 72

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High Courts18 Nov 1914Dismissed

Hamabai Framji Petit and Moosa Hajee Hassam Vs The Secretary of State for India

Bombay High Court · (1915) 17 BOMLR 100

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High Courts18 Nov 1914

Emperor Vs Bhagwan Chhagan

Bombay High Court · (1915) 17 BOMLR 68

Penal Code, 1860 (IPC) — Section 335
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High Courts05 Nov 1914Dismissed

Munna Lal Parruck Vs Sarat Chunder Mukerji

Bombay High Court · (1915) 17 BOMLR 408

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High Courts01 Nov 1914Dismissed

Karmali Abdulla Allarkhia Vs Vora Karimji

Bombay High Court · (1915) 17 BOMLR 103

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High Courts23 Oct 1914Dismissed

Jhandhu Vs Tariff

Bombay High Court · (1915) 17 BOMLR 44

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High Courts22 Oct 1914Dismissed

Seth Ramlal Vs Narsingdas

Bombay High Court · (1915) 17 BOMLR 404 : (1915) 2 LW 163

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