High Courts26 Mar 1914Dismissed
Raoji Keshav Deshmukh Vs Krishnarao Anandrao
Bombay High Court · AIR 1914 Bom 111(1) : (1914) 16 BOMLR 516 : 25 Ind. Cas. 369
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,564 of 3,638
High Courts25 Mar 1914Dismissed
Harendra Lal Roy Chowdhuri Vs Srimati Hari Dasi Debi
Bombay High Court · (1914) 16 BOMLR 400
High Courts24 Mar 1914Dismissed
Tayabali Gulam Husein Vs Atmaram Sakharam Vani
Bombay High Court · AIR 1914 Bom 299 : (1914) 16 BOMLR 520 : 25 Ind. Cas. 375
Civil Procedure Code, 1882 — Section 268
High Courts14 Mar 1914Dismissed
Chidambaram Chettiar Vs Srinivasa Sastrial
Bombay High Court · (1914) 16 BOMLR 783
High Courts13 Mar 1914
Hirji Khetsey and Co. Vs B.B. and C.I. Ry. Co.
Bombay High Court · AIR 1914 Bom 154 : (1914) 16 BOMLR 467 : 25 Ind. Cas. 241
Contract Act, 1872 — Section 151, 152
High Courts11 Mar 1914Dismissed
Batuk Nath Vs Musammat Munni Dei
Bombay High Court · (1914) 16 BOMLR 360
High Courts10 Mar 1914
Emperor Vs Dhanka Amra
Bombay High Court · AIR 1914 Bom 41 : (1914) 16 BOMLR 261 : 24 Ind. Cas. 169
Evidence Act, 1872 — Section 57, 80
High Courts09 Mar 1914
Emperor Vs Hanmaraddi Ramaraddi
Bombay High Court · AIR 1914 Bom 263(2) : (1914) 16 BOMLR 603
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts06 Mar 1914
Manilal Popatlal Vs Khodabhai Sartansing
Bombay High Court · AIR 1914 Bom 228 : (1914) 16 BOMLR 511 : 25 Ind. Cas. 365
Gujarat Taluqdars Act, 1888 — Section 29B
High Courts04 Mar 1914
Bai Fatma Vs The Rander Municipality
Bombay High Court · AIR 1914 Bom 112 : (1914) 16 BOMLR 529 : 25 Ind. Cas. 411
District Municipalities Act — Section 96(2)
High Courts03 Mar 1914Dismissed
Srimutty Ranimoni Dasi Vs Radha Prasad Mullick
Bombay High Court · (1914) 16 BOMLR 787
High Courts28 Feb 1914
In Re: Companies Act VI of 1882 In Re: Pioneer Bank Limited Chaniram Valliram
Bombay High Court · (1915) ILR (Bom) 16
Companies Act, 1956 — Section 131
High Courts28 Feb 1914
In Re: The Pioneer Bank Limited ; In Re: Chainrai Veleram
Bombay High Court · AIR 1914 Bom 190 : (1914) 16 BOMLR 508 : 25 Ind. Cas. 264
Companies Act, 1882 — Section 128
High Courts27 Feb 1914Dismissed
Bansidhar Lachhminarayen Vs Jwalaprasad Gayaprasad
Bombay High Court · AIR 1914 Bom 239 : (1914) 16 BOMLR 434 : 13 Ind. Cas. 52
High Courts24 Feb 1914
Kashinath Ramchandra Vs Nathoo Keshav
Bombay High Court · 25 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts24 Feb 1914
Hari Annaji Deshpande and Maibai Vs Vasudev Janardhan Satbhai and Bagubai
Bombay High Court · AIR 1914 Bom 134 : (1914) 16 BOMLR 283
High Courts20 Feb 1914
Umed Raja and Another Vs Emperor
Bombay High Court · AIR 1914 Bom 21 : 24 Ind. Cas. 164
High Courts19 Feb 1914
Emperor Vs Shinvar Birsha and Loria Zardia.
Bombay High Court · AIR 1914 Bom 179(1) : (1914) 16 BOMLR 203
High Courts12 Feb 1914
Roopchand Rangildas Vs Haji Hussein Haji Mahomed Soudagar
Bombay High Court · AIR 1914 Bom 31 : (1914) 16 BOMLR 204 : 24 Ind. Cas. 437
Civil Procedure Code, 1908 (CPC) — Section 131General Clauses Act, 1897 — Section 27
High Courts10 Feb 1914
King King and Co. Vs Major Francis D. Davidson
Bombay High Court · AIR 1914 Bom 137 : (1914) 16 BOMLR 233
Criminal Procedure Code, 1898 (CrPC) — Section 60, 73