High Courts10 Dec 1912Dismissed
Pandit Suraj Narain Vs Pandit Ikbal Narain
Bombay High Court · (1913) 15 BOMLR 456
COURT ARCHIVE
Bombay High Court judgments
72,693 judgments · page 3,570 of 3,635
High Courts05 Dec 1912
Emperor Vs Vishnu Krishna Puranik
Bombay High Court · (1913) 15 BOMLR 307 : 19 Ind. Cas. 504
Penal Code, 1860 (IPC) — Section 292
High Courts05 Dec 1912Allowed
Emperor Vs Gulam Ahmed Ali Saheb
Bombay High Court · (1913) 15 BOMLR 104
Penal Code, 1860 (IPC) — Section 193
High Courts05 Dec 1912
Emperor Vs Rama Sudama Mahar
Bombay High Court · (1913) 15 BOMLR 306 : 19 Ind. Cas. 512
High Courts05 Dec 1912Dismissed
Dharani Kanta Lahiri Chowdhuri Vs Gabar Ali Khan
Bombay High Court · (1913) 15 BOMLR 445
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Dec 1912Dismissed
Lallu Sahi Vs Mahant Rajbans Bharthi
Bombay High Court · (1913) 15 BOMLR 452
Transfer of Property Act, 1882 — Section 88
High Courts05 Dec 1912Allowed
Emperor Vs Rama Lala
Bombay High Court · (1912) 15 BOMLR 103 : 19 Ind. Cas. 177
Penal Code, 1860 (IPC) — Section 339
High Courts04 Dec 1912
In Re: Subrati Jan Mahomed
Bombay High Court · (1913) 15 BOMLR 748 : 20 Ind. Cas. 859
English Bankruptcy Act, 1883 — Section 35(1)Presidency Towns Insolvency Act, 1909 — Section 15(2)
High Courts29 Nov 1912Allowed
Saiyid Abdullah Khan Vs Saiyid Basharat Husain
Bombay High Court · (1913) 15 BOMLR 432
Transfer of Property Act, 1882 — Section 65(a)
High Courts28 Nov 1912Allowed
Emperor Vs Kuberappa Dharmappa Chiwati
Bombay High Court · (1913) 15 BOMLR 288 : 19 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 1912
Emperor Vs Chennappa Basappa
Bombay High Court · (1913) 15 BOMLR 101 : 19 Ind. Cas. 167
High Courts26 Nov 1912Allowed
Ahmedbhai Habibbhai Vs The Bombay Fire and Marine Insurance Co. Ltd.
Bombay High Court · (1913) 15 BOMLR 19
High Courts26 Nov 1912Dismissed
Hassan Bakhsh Vs Ilahi Bakhsh
Bombay High Court · (1913) 15 BOMLR 436
High Courts26 Nov 1912Dismissed
Munshi Indar Sahai Vs Kunwar Shiam Bahadur
Bombay High Court · (1913) 15 BOMLR 418
High Courts26 Nov 1912Allowed
Azima Bibi Vs Munshi Shamalanand
Bombay High Court · (1913) 15 BOMLR 423
High Courts26 Nov 1912Dismissed
Kunwar Raghubir Singh and Kunwar Sati Singh Vs Musammat Moti Kunwar
Bombay High Court · (1913) 15 BOMLR 426
High Courts22 Nov 1912
Emperor Vs Bhavdu Dhondu
Bombay High Court · (1913) 15 BOMLR 53
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts22 Nov 1912Dismissed
Emperor Vs Dhanji Govindji Bhate
Bombay High Court · (1913) 15 BOMLR 328
High Courts21 Nov 1912
Karsan Sadashiv Patil Vs Gatlu Shivaji Patil
Bombay High Court · (1913) 15 BOMLR 227
High Courts21 Nov 1912Dismissed
The Talukdari Settlement Officer Vs Rikhavdas Parshottamdas
Bombay High Court · (1913) 15 BOMLR 378
Bombay Land Revenue Code, 1879 — Section 202Gujarat Taluqdars Act, 1888 — Section 31