High Courts11 Apr 1912
Emperor Vs Manilal Mohanlal
Bombay High Court · (1912) 14 BOMLR 499
Bombay District Police Act, 1890 — Section 3(e)
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,574 of 3,631
High Courts11 Apr 1912
Emperor Vs Jafu Bapu
Bombay High Court · (1912) 14 BOMLR 501
Arms Act, 1878 — Section 19(f)
High Courts01 Apr 1912
Bhagvandas Parashram Vs Burjorji Ruttonji Bomonji
Bombay High Court · (1912) 14 BOMLR 807 : 19 Ind. Cas. 29 : 17 Ind. Cas. 152
High Courts29 Mar 1912Dismissed
Abhesang Tirabhai Vs Raisang Fatesang
Bombay High Court · (1912) 14 BOMLR 602
High Courts28 Mar 1912
In Re: Vazirsaheb Allisaheb Jhagirdar
Bombay High Court · (1912) 14 BOMLR 377
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 109, 395
High Courts25 Mar 1912Dismissed
Mervanji Mancherji Cama Vs The Secretary of State for India in Council
Bombay High Court · (1912) 14 BOMLR 654
Specific Relief Act, 1963 — Section 42
High Courts22 Mar 1912
Emperor Vs Tukaram Malhari
Bombay High Court · (1912) 14 BOMLR 373
Penal Code, 1860 (IPC) — Section 401
High Courts21 Mar 1912
In Re: Khanderao Yeshwant
Bombay High Court · (1912) 14 BOMLR 362
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts20 Mar 1912
Dossabhai Bejanji Motivala Vs The Special Officer, Salsette Building Sites The Special Officer, Salsette Building Sites Vs Dossabhai Bejanji Motivala
Bombay High Court · (1912) ILR (Bom) 599
Land Acquisition Act, 1894 — Section 11
High Courts20 Mar 1912
Dosabhai Bezanji Motivala Vs The Special Officer, Salsette Building Sites The Special Officer, Salsette Building Sites Vs Dosabhai Bezanji Motivala
Bombay High Court · 16 Ind. Cas. 549
High Courts20 Mar 1912Dismissed
Jadu Lal Sahu Vs Maharani Janki Koer
Bombay High Court · (1912) 14 BOMLR 436
Court of Wards Act — Section 40
High Courts20 Mar 1912Dismissed
Motilal Chunilal Vs Thakorlal Chimanlal
Bombay High Court · (1912) 14 BOMLR 648
Companies Act, 1956 — Section 61Contract Act, 1872 — Section 2(a)
High Courts20 Mar 1912
Emperor Vs Nandbasappa Basappa
Bombay High Court · (1912) 14 BOMLR 360
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts20 Mar 1912
Dosabhai Bezanji Motivala Vs The Special Officer The Special Officer Vs Dosabhai Bezanji Motivala
Bombay High Court · (1912) 14 BOMLR 592
Land Acquisition Act, 1894 — Section 11
High Courts20 Mar 1912
The Ahmedabad United Printing and C. Co. Vs Ardeshir Kavasji
Bombay High Court · (1912) 14 BOMLR 644
Succession Act, 1865 — Section 190
High Courts15 Mar 1912
Mahadev Laxman Wagle Vs Govind Parashram Wagle
Bombay High Court · 16 Ind. Cas. 991
High Courts14 Mar 1912
Emperor Vs Kassim Isub Sab
Bombay High Court · (1912) 14 BOMLR 365
Penal Code, 1860 (IPC) — Section 79
High Courts14 Mar 1912Dismissed
Emperor Vs Chhotalal Babar (No. 2.)
Bombay High Court · (1912) 14 BOMLR 367
Penal Code, 1860 (IPC) — Section 107, 109, 467
High Courts12 Mar 1912
Magniram Vithuram Marwadi Vs Bakubai Rakhma Lohar
Bombay High Court · (1912) 14 BOMLR 598
Specific Relief Act, 1877 — Section 18
High Courts12 Mar 1912
Himatlal Motilal Vs Vasudeo Ganesh Mhashar
Bombay High Court · (1912) 14 BOMLR 634
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91