COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,577 of 3,631
High Courts16 Jan 1912Dismissed
Mata Din Vs Sheikh Ahmad Ali
Bombay High Court · (1912) 14 BOMLR 192
Limitation Act, 1877 — Article 144, 44
High Courts16 Jan 1912
Syed Mahomed Ibrahim Hossein Khan Vs Ambika Pershad Singh
Bombay High Court · (1912) 14 BOMLR 280
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 85
High Courts16 Jan 1912
Jivaji Sambhaji Kambli Vs Fakir Sabaji Kambli
Bombay High Court · (1912) 14 BOMLR 395
Hereditary Offices Act, 1874 — Section 67(d)
High Courts16 Jan 1912
Bir Bikram Deo Vs The Secretary of State for India in Council
Bombay High Court · (1912) 14 BOMLR 812
Central Provinces Land Revenue Act, 1881 — Section 54
High Courts16 Jan 1912
Venkatramanbhat Shankarbhat Vs Padmanabh Parambhat
Bombay High Court · (1912) 14 BOMLR 393
High Courts11 Jan 1912
Ramchandra Shivjiram Vs Tama Ragho Manglya
Bombay High Court · 15 Ind. Cas. 830
Evidence Act, 1872 — Section 91(e)Transfer of Property Act, 1882 — Section 107
High Courts11 Jan 1912
The Bombay Steam Navigation Company, Ltd. Vs Ramdas Vithaldas
Bombay High Court · (1912) 14 BOMLR 532
Contract Act, 1872 — Section 103
High Courts11 Jan 1912
Emperor Vs Dwarka Poonja
Bombay High Court · (1912) 14 BOMLR 146
Penal Code, 1860 (IPC) — Section 309
High Courts09 Jan 1912
Bhagvant Ramchandra Vs Kaji Mahamad Abas
Bombay High Court · (1912) 14 BOMLR 387
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 Jan 1912
Dagdu Anandram Vs Mirasaheb Tanhaji
Bombay High Court · (1912) 14 BOMLR 385
Dekkhan Agriculturists Relief Act, 1879 — Section 2(2)
High Courts05 Jan 1912
Mahadev Sakharam Parkar Vs Janu Namji Hatley
Bombay High Court · (1912) 14 BOMLR 115
Civil Procedure Code, 1882 — Section 264
High Courts03 Jan 1912
Narhar Raghunath Naphad Vs Krishnaji Govind Nadgavandi
Bombay High Court · (1912) 14 BOMLR 381
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts14 Dec 1911Dismissed
Muhammad Umar Khan Vs Muhammad Niaz-Ud-Din Khan
Bombay High Court · (1912) 14 BOMLR 182
Limitation Act, 1877 — Article 118
High Courts13 Dec 1911
Emperor Vs Balwant Kondo Patole
Bombay High Court · 13 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 233, 235
High Courts30 Nov 1911Dismissed
Nathubhai Narandas Vs Manordas Laldas
Bombay High Court · (1912) 14 BOMLR 325
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 54
High Courts25 Nov 1911
In Re: The Land Acquisition Act In Re: Government and Pestonji Jehangir Modi and Another
Bombay High Court · (1913) ILR (Bom) 76
Land Acquisition Act, 1894 — Section 11, 3(b)