High Courts04 Oct 1911
Pandurang Bhiwaji Vs Gangaram Ganu
Bombay High Court · (1912) 14 BOMLR 22
City of Bombay Improvement Act, 1898 — Section 48(3)
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,579 of 3,631
High Courts04 Oct 1911
Vasudeo Lakshman Bhagvat Vs Govind Mahadev Ghate
Bombay High Court · (1912) 14 BOMLR 124
High Courts29 Sept 1911
Parvatibai Trimbak Agashe Vs Yeshwant Krishna Shete
Bombay High Court · (1911) 13 BOMLR 1204
Dekkhan Agriculturists Relief Act, 1879 — Section 2(1)
High Courts28 Sept 1911
Emperor Vs F.P. Fernandez
Bombay High Court · (1911) 13 BOMLR 1187 : 12 Ind. Cas. 971
High Courts26 Sept 1911Dismissed
Velchand Chhaganlal Vs Lieut. A. Flagg
Bombay High Court · (1912) 14 BOMLR 18 : 17 Ind. Cas. 13
Contract Act, 1872 — Section 74
High Courts21 Sept 1911
Gopal Ghela Vs Rajaram Amtha
Bombay High Court · 13 Ind. Cas. 851
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts18 Sept 1911
Sheodas Daulatram Marwadi Vs Narayan Asaji
Bombay High Court · (1911) 13 BOMLR 1153 : 12 Ind. Cas. 811
Limitation Act, 1908 — Section 31
High Courts14 Sept 1911
Govind Baba Gujar Vs Shrimant Jijibai Saheb
Bombay High Court · 13 Ind. Cas. 849
High Courts14 Sept 1911
Manilal Jeshanglal Vs Virchand Jeychand
Bombay High Court · (1911) 13 BOMLR 1222 : 12 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Sept 1911
Hillaya Subbaya Hegde Vs Narayanappa Timmaya
Bombay High Court · (1911) 13 BOMLR 1200 : 12 Ind. Cas. 913
High Courts11 Sept 1911
Sorabji Coovarji Vs Kala Raghunath
Bombay High Court · (1911) 13 BOMLR 1193 : 12 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 47, 73
High Courts09 Sept 1911
Bai Laxmi Vs Harjivan Nathu and Others
Bombay High Court · (1912) ILR (Bom) 415
High Courts07 Sept 1911
Bibi Miyakhan Vs Gulabchand Ramchand
Bombay High Court · (1911) 13 BOMLR 1189 : 12 Ind. Cas. 923
Civil Procedure Code, 1882 — Section 276, 295
High Courts06 Sept 1911
Imperator Vs Tyebali Curimji Barodawalla
Bombay High Court · 17 Ind. Cas. 529
City of Bombay Municipal Council Act, 1988 — Section 394
High Courts05 Sept 1911
Hamabai F. Petit and Moosa Haji Hassam Vs The Secretary of State for India in Council
Bombay High Court · (1911) 13 BOMLR 1097 : 12 Ind. Cas. 871
Land Acquisition Act, 1894 — Section 6
High Courts05 Sept 1911
Devidas Dhanji Vs Vithaldas Kashidas
Bombay High Court · (1911) 13 BOMLR 1183 : 12 Ind. Cas. 925
Dekkhan Agriculturists Relief Act, 1879 — Section 39
High Courts05 Sept 1911
Chunilal Jamnadas Vs Bhanumati
Bombay High Court · (1911) 13 BOMLR 1053 : 12 Ind. Cas. 727
Dekkhan Agriculturists Relief Act, 1879 — Section 2(b)
High Courts04 Sept 1911Allowed
The Secretary of State for India Vs Sadashiv Abaji Bhat
Bombay High Court · (1912) 14 BOMLR 77
Bombay Survey and Settlement Act, 1865 — Section 38Land Revenue Act, 1879 — Section 102
High Courts01 Sept 1911Dismissed
Sahadu Manaji Shinde Vs Devlya Jaba Mahar
Bombay High Court · (1912) 14 BOMLR 254
Civil Procedure Code, 1882 — Section 244