High Courts31 Jul 1911Dismissed
Chunilal Virchand Vs The Ahmedabad Municipality
Bombay High Court · (1911) 13 BOMLR 958 : 12 Ind. Cas. 540
Bombay District Municipal Act, 1901 — Section 160
COURT ARCHIVE
Bombay High Court judgments
72,609 judgments · page 3,581 of 3,631
High Courts31 Jul 1911
Motilal Virchand Vs Chandrasangji Himatsangji
Bombay High Court · (1911) 13 BOMLR 909 : 12 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Jul 1911
Emperor Vs Roger De Silva
Bombay High Court · (1911) 13 BOMLR 1185 : 12 Ind. Cas. 980
High Courts27 Jul 1911Dismissed
Thakur Rang Lal Singh Vs Maharaja Sir Ravaneshwar Pershad Singh
Bombay High Court · (1911) 13 BOMLR 823
High Courts25 Jul 1911
Kanji Dwarkadas Vs Haridas Purshottam
Bombay High Court · (1911) 13 BOMLR 1211 : 12 Ind. Cas. 897
Bombay High Court Rules, 1936 — Rule 361
High Courts24 Jul 1911
Mahomed Ibrahim Abdul Rahiman Vs Sheikh Hamja Mahomedally
Bombay High Court · (1911) 13 BOMLR 895 : 12 Ind. Cas. 387
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Jul 1911
The Collector of Poona Vs Bai Chanchalbai
Bombay High Court · (1911) 13 BOMLR 690 : 12 Ind. Cas. 30
High Courts19 Jul 1911Dismissed
Balu Ravji Gharat Vs Gopal Gangadhar Dhabu
Bombay High Court · (1911) 13 BOMLR 944 : 12 Ind. Cas. 531
Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1911
Ghelabhai Gavrishankar Vs Uderam Ichharam
Bombay High Court · (1911) 13 BOMLR 989 : 12 Ind. Cas. 577
High Courts18 Jul 1911
Ganpat Dhaku Teli Vs Tulsiram Ukha Dhangar
Bombay High Court · (1911) 13 BOMLR 860 : 12 Ind. Cas. 271
High Courts12 Jul 1911
Alisaheb Baba Diwakar Vs Mohidin Sadik
Bombay High Court · (1911) 13 BOMLR 874 : 12 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts11 Jul 1911Dismissed
The Bombay Burmah Trading Corporation, Limited Vs Aga Mahomed Khaleel Shirazee
Bombay High Court · (1911) 13 BOMLR 813
High Courts11 Jul 1911
Secretary of State Vs Narayan Kashiram Shet
Bombay High Court · (1911) 13 BOMLR 686 : 12 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 12
High Courts10 Jul 1911
The Municipal Commissioner Vs Mathuradas Gokaldas Pasta
Bombay High Court · (1911) 13 BOMLR 640
Bombay Municipal Corporation Act, 1888 — Section 379A(1)Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts05 Jul 1911
Emperor Vs Thaver Issaji Boree
Bombay High Court · (1911) 13 BOMLR 635
Criminal Procedure Code, 1898 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 186
High Courts03 Jul 1911
Punamchand Sadaram and Co. Vs Capt. E.J. Mollison
Bombay High Court · (1911) 13 BOMLR 658
Civil Procedure Code, 1908 (CPC) — Section 120
High Courts29 Jun 1911
Emperor Vs Keshavlal Virchand
Bombay High Court · (1911) 13 BOMLR 550
Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts27 Jun 1911
Sadashiv Mahadu Dhole Vs Narayan Vithal Mawal
Bombay High Court · (1911) 13 BOMLR 661
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 138Transfer of Property Act, 1882 — Section 90