High Courts27 Jun 1911Dismissed
Kaikhusru Aderji Ghaswala Vs The Secretary of State for India
Bombay High Court · (1911) 13 BOMLR 788
COURT ARCHIVE
Bombay High Court judgments
72,609 judgments · page 3,582 of 3,631
High Courts26 Jun 1911
Ramkrishna Kuppuswami Vs Tripurabai
Bombay High Court · (1911) 13 BOMLR 940 : 12 Ind. Cas. 529
High Courts23 Jun 1911
In Re: Abdulla Haji Pawood Bowla Orphanage
Bombay High Court · (1911) 13 BOMLR 646
High Courts20 Jun 1911Dismissed
Abdul Rehman Bapoo Saheb Vs Cassum Ebrahim
Bombay High Court · (1911) 13 BOMLR 583
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Jun 1911Dismissed
Madho Prasad Vs Mahant Ramrattan Gir
Bombay High Court · (1911) 13 BOMLR 780
High Courts16 Jun 1911
Rao Saheb Manaji Rajuji Kalewar Vs Khandoo Baloo
Bombay High Court · (1911) 13 BOMLR 577
High Courts14 Jun 1911
Sambu Hanmanta Kobal Vs Nama Narayan Naikde
Bombay High Court · (1911) 13 BOMLR 867 : 12 Ind. Cas. 362
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Article 132
High Courts13 Jun 1911Allowed
Madappa Hegde Vs Ramkrishna Narayan Bhat
Bombay High Court · (1911) 13 BOMLR 698
High Courts18 May 1911Dismissed
Moujilal Vs Musammat Chandrabati Kumari
Bombay High Court · (1911) 13 BOMLR 534
High Courts18 May 1911
Raman Chetty Vs Steel Brothers and Company, Ltd.
Bombay High Court · (1911) 13 BOMLR 542
High Courts09 May 1911Dismissed
Srinivasa Moorthy Vs Venkatavarada Iyengar
Bombay High Court · (1911) 13 BOMLR 520
Letters Patent Act, 1865 — Section 15
High Courts09 May 1911
Maung Pe Vs Ma Lon Ma Gale
Bombay High Court · (1911) 13 BOMLR 464
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts04 May 1911Allowed
Purna Sashi Bhattacharji Vs Kalidhan Rai Chowdhuri
Bombay High Court · (1911) 13 BOMLR 451
High Courts12 Apr 1911Dismissed
Emperor Vs Braz H. De Souza
Bombay High Court · (1911) 13 BOMLR 494
District Municipalities Act — Section 96
High Courts12 Apr 1911
Bai Mahakore Vs Bai Mangla
Bombay High Court · (1911) 13 BOMLR 564
Trusts Act, 1882 — Section 5
High Courts11 Apr 1911
Subraya Venkatesh Buddu Shetti Vs Ganpa Narayan Naik
Bombay High Court · (1911) 13 BOMLR 678
Transfer of Property Act, 1882 — Section 56
High Courts11 Apr 1911
In Re: Baba Yeshwant Desai
Bombay High Court · (1911) 13 BOMLR 505
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts10 Apr 1911
Dattatraya Vishnu Dhamankar Vs Vishnu Narayan Dhamankar
Bombay High Court · (1911) 13 BOMLR 1161
High Courts10 Apr 1911
Lakhmichand Rewachand Vs Kachubhai Gulabchand
Bombay High Court · (1911) 13 BOMLR 517
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 171