High Courts31 Aug 1911
The Municipal Commissioner for the City of Bombay and Another Vs Muncherji Pestonji Choksey
Bombay High Court · (1912) ILR (Bom) 405
City of Bombay Municipal Council Act, 1988 — Section 297
COURT ARCHIVE
Bombay High Court judgments
72,616 judgments · page 3,580 of 3,631
High Courts31 Aug 1911
The Municipal Commissioner Vs Mancherji Pestonji Choksey
Bombay High Court · (1911) 13 BOMLR 1130 : 12 Ind. Cas. 906
City of Bombay Municipal Council Act, 1988 — Section 297
High Courts30 Aug 1911
Maharana Ranmalsingji Bhagvatsingji Vs Mahashankar Nilkantha Bhatt Mahashankar Nilkantha Bhatt Vs Maharana Ranmalsingji Bhagvatsingji
Bombay High Court · (1911) 13 BOMLR 1047
Limitation Act, 1963 — Article 144
High Courts30 Aug 1911
Bagas Umarji Miyaji Vs Nathabhai Utamram
Bombay High Court · (1911) 13 BOMLR 1057 : 12 Ind. Cas. 737
High Courts30 Aug 1911
Sayad Jiaul Hassankhan Vs Sitaram Bhau Deshmukh
Bombay High Court · (1911) 13 BOMLR 1040 : 12 Ind. Cas. 720
Probate and Administration Act, 1881 — Section 89
High Courts29 Aug 1911
Gangadhar Parappa Alur Vs Yellu Viraswami Shirawale
Bombay High Court · (1911) 13 BOMLR 1038 : 12 Ind. Cas. 714
High Courts29 Aug 1911
Jasudin Ambir Saheb Faki Vs Sakharam Ganesh Shrotri
Bombay High Court · (1911) 13 BOMLR 1042 : 12 Ind. Cas. 693
Transfer of Property Act, 1882 — Section 6
High Courts25 Aug 1911Dismissed
Muljibhai Narbheram Bhatt Vs Lakhmidas Dadabhai Patel
Bombay High Court · (1911) 13 BOMLR 1034
High Courts25 Aug 1911
Pandurang Balaji Khandke Vs Dnyanu Babaji Gurav
Bombay High Court · (1911) 13 BOMLR 1169 : 12 Ind. Cas. 926
Limitation Act, 1963 — Article 144
High Courts25 Aug 1911
Parvatibai Bhagirath Teli Vs Chatru Limbaji Teli
Bombay High Court · (1911) 13 BOMLR 1023 : 12 Ind. Cas. 708
High Courts24 Aug 1911
Keshav Dhondi Sinde Vs Jairam Gangaram Pawar
Bombay High Court · (1911) 13 BOMLR 1031 : 12 Ind. Cas. 709
Bombay Mamlatdars Courts Act, 1906 — Section 23
High Courts23 Aug 1911
Salebhai Abdul Kader Basrai Vs Bai Safiabu
Bombay High Court · (1911) 13 BOMLR 1025 : 12 Ind. Cas. 702
Limitation Act, 1963 — Article 123Probate and Administration Act, 1881 — Section 112
High Courts22 Aug 1911Dismissed
Madanji Devchand Vs Tribhowan Virchand
Bombay High Court · (1911) 13 BOMLR 1121 : 12 Ind. Cas. 892
Trusts Act, 1882 — Section 5
High Courts22 Aug 1911
R.D. Sethna Vs The National Bank of India Limited
Bombay High Court · (1911) 13 BOMLR 998
High Courts21 Aug 1911
Pannalal Nathulal Marwadi Vs Ganu Babaji Nhavi
Bombay High Court · (1911) 13 BOMLR 1021
High Courts16 Aug 1911
Merali Visram Vs Sheriff Devji
Bombay High Court · (1911) 13 BOMLR 1017
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 1911
Ghelabhai Gavrishankar Vs Hargovan Ramji
Bombay High Court · (1911) 13 BOMLR 1171 : 12 Ind. Cas. 928
High Courts16 Aug 1911
Mahomedbhai Husseinbhai Vs Ismail Haji Halimbhai
Bombay High Court · (1911) 13 BOMLR 1014 : 12 Ind. Cas. 586
Limitation Act, 1963 — Article 120
High Courts15 Aug 1911
Sayad Nahannu Pachhasaheb Vs Sabinibibi
Bombay High Court · (1911) 13 BOMLR 1011 : 12 Ind. Cas. 583