High Courts27 Jul 1917
Vishvanath Ganesh Paranjpe Vs Kondaji Sakharam
Bombay High Court · AIR 1917 Bom 44 : (1917) 19 BOMLR 820 : 43 Ind. Cas. 995
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,538 of 3,638
High Courts27 Jul 1917
Vishwanath Ganesh Paranjpe Vs Kondaji Valad Sakhram and Another
Bombay High Court · (1918) ILR (Bom) 49
High Courts26 Jul 1917Allowed
Maung Kyin Vs Ma Shwe La
Bombay High Court · (1918) 20 BOMLR 278
Evidence Act, 1872 — Section 92
High Courts23 Jul 1917
Venkatraman Ganap Hegde Vs Shankarnarayan Sitaram Bhat
Bombay High Court · AIR 1917 Bom 223 : (1917) 19 BOMLR 862 : 42 Ind. Cas. 947
Stamp Act, 1899 — Section 35, 37
High Courts20 Jul 1917
Nagangowda Nilapagowda Vs Emperor
Bombay High Court · AIR 1917 Bom 238(2) : 41 Ind. Cas. 1001
Criminal Procedure Code, 1898 (CrPC) — Section 401
High Courts19 Jul 1917Allowed
H.H. Brij Indar Singh Vs Lala Kanshi Ram
Bombay High Court · (1917) 19 BOMLR 866
Limitation Act, 1908 — Section 14, 5
High Courts19 Jul 1917Allowed
Rajkumar Thakur Giridhari Singh Vs Megh Lal Pandey
Bombay High Court · (1918) 20 BOMLR 64
High Courts13 Jul 1917Dismissed
Shankerbhai Kashibhai Vs Raisingji Jasvatsingji
Bombay High Court · AIR 1917 Bom 235 : (1917) 19 BOMLR 855 : 42 Ind. Cas. 908
Gujarat Taluqdars Act, 1888 — Section 28, 29B
High Courts11 Jul 1917
Hathising Jeebhai Baria Vs Kuber Jetha Patel
Bombay High Court · (1920) 22 BOMLR 33
High Courts10 Jul 1917Dismissed
Khemraj Shrikrishnadas Vs Kisanlala Surajmal
Bombay High Court · AIR 1917 Bom 137 : (1917) 19 BOMLR 771 : 42 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11, Order 41 Rule 10
High Courts10 Jul 1917Dismissed
Zipru Talhoo Vs Hari Supdushet Vani
Bombay High Court · AIR 1917 Bom 133 : (1917) 19 BOMLR 774
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts06 Jul 1917
Emperor Vs Mallangowda bin Parwatgowda
Bombay High Court · AIR 1917 Bom 130 : (1918) ILR (Bom) 1
Evidence Act, 1872 — Section 26
High Courts04 Jul 1917
Mussummat Gunjeshwar Kunwar Vs Durga Prashad Singh
Bombay High Court · (1918) 20 BOMLR 38
High Courts03 Jul 1917
Dorabji Jamshedji Tata, Kt. Vs Edward F. Lance and Others
Bombay High Court · 41 Ind. Cas. 869
Contract Act, 1872 — Section 30
High Courts03 Jul 1917
Sir Dorabji Jamsetji Tata Vs Edward F. Lance and Others
Bombay High Court · AIR 1917 Bom 138 : (1918) ILR (Bom) 676
Contract Act, 1872 — Section 30
High Courts25 Jun 1917
Bai Laxmi Dinanath and Others Vs Maganlal Jamietram and Another
Bombay High Court · AIR 1917 Bom 231 : (1917) ILR (Bom) 677
Bombay Hereditary Offices Act, 1874 — Section 4
High Courts23 Jun 1917
Bai Laxmi and Others Vs Maganlal Jamietram and Others
Bombay High Court · 42 Ind. Cas. 450
Bombay Hereditary Offices Act, 1874 — Section 4
High Courts20 Jun 1917
Emperor Vs Kallianji Vardhaman
Bombay High Court · (1917) 19 BOMLR 681
Bombay Municipal Corporation Act, 1888 — Section 349B
High Courts19 Jun 1917
Noorbhai Gulamhussein Makali Vs M. Allabux and Co.
Bombay High Court · AIR 1917 Bom 246 : (1917) 19 BOMLR 845 : 42 Ind. Cas. 820