High Courts14 Sept 1917
Emperor Vs Abhram Adam Ishe
Bombay High Court · (1917) 19 BOMLR 908 : 43 Ind. Cas. 325
Criminal Procedure Code, 1898 (CrPC) — Section 437
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,537 of 3,638
High Courts12 Sept 1917
Sonoo Narayen Vs Dinkar Jagannath Marathe
Bombay High Court · 43 Ind. Cas. 486
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts12 Sept 1917
In Re: D.B. Cooper and Another
Bombay High Court · AIR 1917 Bom 31 : (1918) ILR (Bom) 119 : 43 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Sept 1917
Sonoo Narayan Vs Dinkar Jagannath Marathe
Bombay High Court · AIR 1917 Bom 53 : (1918) ILR (Bom) 80
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts11 Sept 1917
Emperor Vs Bandu Ebrahim and Another
Bombay High Court · (1918) ILR (Bom) 181
Penal Code, 1860 (IPC) — Section 343
High Courts11 Sept 1917
Huchrao Timmaji Vs Bhimrao Gururao Deshpande
Bombay High Court · AIR 1917 Bom 10(2) : (1918) 20 BOMLR 161
Limitation Act, 1908 — Section 7
High Courts11 Sept 1917
Emperor Vs Bhimaji Venkaji Nadgir
Bombay High Court · (1918) ILR (Bom) 172
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts10 Sept 1917
Pandu Bala Jagtap Vs Ramchandra Ganesh Deshpande
Bombay High Court · AIR 1917 Bom 153 : (1918) 20 BOMLR 16 : 43 Ind. Cas. 738
High Courts10 Sept 1917
Sadashiv Parsharam Risbud Vs The Secretary of State for India
Bombay High Court · AIR 1917 Bom 38 : (1918) 20 BOMLR 141
Bombay Survey and Settlement Act, 1865 — Section 37
High Courts10 Sept 1917
Bai Jayagavri Vs Purshotamdas Sunderlal
Bombay High Court · AIR 1917 Bom 15 : (1918) 20 BOMLR 177
Transfer of Property Act, 1882 — Section 41
High Courts05 Sept 1917
Subbi Ganpatibhatta Neelmane Vs Ramkrishnabhatta Shankarbhatta
Bombay High Court · AIR 1917 Bom 11 : (1917) 19 BOMLR 919 : 43 Ind. Cas. 233
High Courts03 Sept 1917Dismissed
Markandrai Kalyanrai Mehta Vs Virendrarai Chandraprasad Desai and Another
Bombay High Court · AIR 1917 Bom 262 : (1917) 19 BOMLR 837 : 42 Ind. Cas. 815
Contract Act, 1872 — Section 251, 263, 43, 62
High Courts31 Aug 1917
Bai Monghibai Vs Doongersey Lakhmidas
Bombay High Court · AIR 1917 Bom 46 : (1917) 19 BOMLR 887 : 43 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 108
High Courts30 Aug 1917
Nensukhdas Shivnaraen Vs Birdichand Anraj
Bombay High Court · AIR 1917 Bom 19 : 43 Ind. Cas. 699
Contract Act, 1872 — Section 192, 238
High Courts30 Aug 1917Dismissed
Thakur Sri Sri Radha Krishna Chanderji Vs Ram Bahadur
Bombay High Court · (1918) 20 BOMLR 502
High Courts08 Aug 1917Dismissed
Emperor Vs Vithaldas Hirji
Bombay High Court · AIR 1917 Bom 200 : (1917) 19 BOMLR 830 : 42 Ind. Cas. 920
Bombay Prevention of Gambling Act, 1887 — Section 12
High Courts05 Aug 1917
Ladhabhai Lakhmsi Vs Sir Jamsetji Jijeebhoy Bart
Bombay High Court · AIR 1917 Bom 111 : (1917) 19 BOMLR 813 : 42 Ind. Cas. 882
High Courts02 Aug 1917
Bai Jiba Vs Emperor
Bombay High Court · 42 Ind. Cas. 754
Penal Code, 1860 (IPC) — Section 323
High Courts02 Aug 1917
Emperor Vs Bai Jiba
Bombay High Court · (1917) 19 BOMLR 823
Penal Code, 1860 (IPC) — Section 320, 323
High Courts30 Jul 1917Dismissed
Blanche Edith Cates Vs Mongini Bros
Bombay High Court · (1917) 19 BOMLR 778 : 42 Ind. Cas. 82