High Courts14 Dec 1917Allowed
Radhakant Lal Vs Mussammat Nazama Begum and Mussammat Nasiban
Bombay High Court · (1918) 20 BOMLR 724
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,535 of 3,638
High Courts13 Dec 1917
Rehmat-Un-Nissa Begum Vs John Price
Bombay High Court · (1918) 20 BOMLR 714
Contract Act, 1872 — Section 252
High Courts11 Dec 1917Dismissed
Girjashankar Dayashankar Vaidya Vs The B.B. and C.I. Railway
Bombay High Court · AIR 1918 Bom 129 : (1918) 20 BOMLR 126 : 45 Ind. Cas. 715
Railways Act, 1890 — Section 108, 132
High Courts08 Dec 1917
Khatubai Vs Mahomed Haji Abu
Bombay High Court · AIR 1917 Bom 165 : (1918) 20 BOMLR 289 : 45 Ind. Cas. 619
Evidence Act, 1872 — Section 32
High Courts04 Dec 1917
Bapuji Ramchandra Kulkarni Vs Guja Malu Dhangar and Others
Bombay High Court · (1918) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts04 Dec 1917
Bapuji Ramchandra Kulkarni Vs Guja Mhadu Dhangar
Bombay High Court · 44 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts04 Dec 1917Dismissed
Apuji Ramchandra Kulkarni Vs Guja Mhadu Dhangar
Bombay High Court · (1918) 20 BOMLR 164
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1917
Laxmibai Vs Radhabai
Bombay High Court · AIR 1917 Bom 18 : (1918) 20 BOMLR 905 : 47 Ind. Cas. 762
High Courts26 Nov 1917Dismissed
Metharam Ramrakhiomal Vs Rewachand Ramrakhiomal
Bombay High Court · (1918) 20 BOMLR 566
High Courts26 Nov 1917Dismissed
Tarini Charan Sarkar Vs Bishun Chand Bishun Chand Vs Sri Kishun Lal
Bombay High Court · (1918) 20 BOMLR 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107
High Courts22 Nov 1917
Emperor Vs Mari Parsu
Bombay High Court · (1918) 20 BOMLR 87
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 379
High Courts19 Nov 1917Dismissed
Isabali Tayabali Vs Mahadu Ekoba
Bombay High Court · AIR 1917 Bom 5 : (1918) 20 BOMLR 29 : 43 Ind. Cas. 851
Transfer of Property Act, 1882 — Section 111(g)
High Courts18 Nov 1917
Ramchandra Gangadhar Karve Vs Mahadev Moreshvar Phadnis
Bombay High Court · AIR 1917 Bom 14 : (1918) 20 BOMLR 172
Limitation Act, 1908 — Section 23
High Courts13 Nov 1917
Emperor Vs Mir Hashamali and Mir Kasamali
Bombay High Court · (1918) 20 BOMLR 121
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts12 Nov 1917
In Re: Ramrao N. Bellary
Bombay High Court · AIR 1918 Bom 244 : (1918) 20 BOMLR 117
Evidence Act, 1872 — Section 195(1)(b)
High Courts08 Nov 1917
Emperor Vs Bandu Ebbahim
Bombay High Court · (1918) 20 BOMLR 79
Penal Code, 1860 (IPC) — Section 343
High Courts03 Nov 1917Dismissed
Krishnasami Panikondar Vs S.R.M.A.R. Ramasami Chettiar
Bombay High Court · (1918) 20 BOMLR 541
Limitation Act, 1908 — Section 4
High Courts01 Nov 1917Dismissed
Rakhmabai Piraji Sapkal Vs Mahadeo Narayan Bundre
Bombay High Court · AIR 1917 Bom 10(1) : (1918) 20 BOMLR 35 : 43 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1