High Courts25 Jan 1918
Emperor Vs Nagindas Chhabildas
Bombay High Court · (1918) ILR (Bom) 454
Bombay District Municipal Act, 1901 — Section 113, 122
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,533 of 3,638
High Courts25 Jan 1918
Nagindas Chhabildas Vs Emperor
Bombay High Court · AIR 1918 Bom 207 : 45 Ind. Cas. 503
Bombay District Municipal Act, 1901 — Section 113, 122
High Courts24 Jan 1918
Ambirsaheb Balamiya Patil Vs Emperor
Bombay High Court · AIR 1918 Bom 150 : 45 Ind. Cas. 514
Forest Act, 1927 — Section 25(i)
High Courts24 Jan 1918
Bhausing Walad Ragho Vs Chaganiram Hurchand
Bombay High Court · (1918) ILR (Bom) 363
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 151
High Courts24 Jan 1918
Bhausing Ragho Vs Chaganiram Harchand
Bombay High Court · AIR 1918 Bom 157 : (1918) 20 BOMLR 348 : 45 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13
High Courts24 Jan 1918
Emperor Vs Ambirsaheb Balamiya Patil
Bombay High Court · (1918) 20 BOMLR 384
Forest Act, 1927 — Section 25(i)
High Courts23 Jan 1918Dismissed
Venkatesh Appashet Vs Abdul Kadir
Bombay High Court · AIR 1918 Bom 162 : (1918) 20 BOMLR 667
Bombay District Police Act, 1890 — Section 44Specific Relief Act, 1877 — Section 42
High Courts22 Jan 1918
Narso Ramaji Kulkarni Vs Nagava Kom Ishvarappa and Others
Bombay High Court · AIR 1918 Bom 222 : (1918) ILR (Bom) 359
Registration Act, 1908 — Section 90
High Courts22 Jan 1918Dismissed
Narso Bamaji Kulkarni Vs Nagava Ishvarappa
Bombay High Court · (1918) 20 BOMLR 358 : 45 Ind. Cas. 493
Registration Act, 1908 — Section 90, 90(b)
High Courts21 Jan 1918
Ganu Walad Ramji Patil Vs Bhau Walad Bapuji Patil and Others
Bombay High Court · (1918) ILR (Bom) 512
Evidence Act, 1872 — Section 92
High Courts21 Jan 1918
Ganu Ramji Patil Vs Bhau Bapuji Patil
Bombay High Court · 46 Ind. Cas. 662
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts21 Jan 1918Allowed
Chunilal Harilal Vs Bai Mani
Bombay High Court · AIR 1918 Bom 165 : (1918) 20 BOMLR 660
Civil Procedure Code, 1908 (CPC) — Section 52, 53
High Courts21 Jan 1918Allowed
Manju Mahadev Shetti Vs Shivappa Manju Shetti
Bombay High Court · AIR 1918 Bom 197 : (1918) 20 BOMLR 447
Contract Act, 1872 — Section 126, 128, 134, 137
High Courts21 Jan 1918Dismissed
Nagar Kashi Patel Vs Bai Dhuli
Bombay High Court · AIR 1918 Bom 225 : (1918) 20 BOMLR 342 : 45 Ind. Cas. 577
Bhagdari and Narwadari Act, 1862 — Section 3
High Courts18 Jan 1918Allowed
Ramacharya Venkatramanacharya Vs Shrinivasacharya Venkatramanacharya
Bombay High Court · AIR 1918 Bom 183 : (1918) 20 BOMLR 441
Limitation Act, 1963 — Article 134, 10
High Courts18 Jan 1918Allowed
Janardan Govind Karguppikar Vs Narayan Krishnaji Karguppikar
Bombay High Court · (1918) 20 BOMLR 421
Civil Procedure Code, 1908 (CPC) — Section 43, 45
High Courts17 Jan 1918
Lakhichand Chatrabhuj Marwadi Vs Lalchand Ganpat Patil
Bombay High Court · AIR 1918 Bom 161 : (1918) 20 BOMLR 354 : 45 Ind. Cas. 555
Evidence Act, 1872 — Section 58
High Courts16 Jan 1918Dismissed
Vithoba Madhav Shanbhog Vs Madhav Damodar Shanbhog
Bombay High Court · AIR 1918 Bom 158 : (1918) 20 BOMLR 654
Specific Relief Act, 1877 — Section 23
High Courts16 Jan 1918
Narsinhbhat Chintamanbhat Vs Bandu Krishna Kulkarni
Bombay High Court · AIR 1918 Bom 231 : (1918) 20 BOMLR 495
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jan 1918
Emperor Vs Amirsaheb Balamiya Patil
Bombay High Court · (1918) ILR (Bom) 406
Forest Act, 1878 — Section 25(i)