High Courts19 Feb 1918Allowed
Vithal Dhonddev Raikar Vs The Alibag Municipality
Bombay High Court · AIR 1918 Bom 139 : (1918) 20 BOMLR 756 : 47 Ind. Cas. 145
Bombay District Municipal Act, 1901 — Section 96(2), 96(3)
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Bombay High Court judgments
72,742 judgments · page 3,532 of 3,638
High Courts18 Feb 1918
Laxmava Huchappa Nasipudi Vs Rachappa Chanbasappa Karveershetti
Bombay High Court · AIR 1918 Bom 180 : (1918) 20 BOMLR 408
High Courts15 Feb 1918
Tulla Sobharam Pandya Vs The Collector of Kaira
Bombay High Court · AIR 1918 Bom 107 : (1918) 20 BOMLR 748 : 47 Ind. Cas. 117
Bombay Land Revenue Code, 1879 — Section 144Gujarat Taluqdars Act, 1888 — Section 33
High Courts14 Feb 1918Allowed
Mareppa Panditeppa Bhojannavar Vs Gundo Annaji Deshpande
Bombay High Court · (1918) 20 BOMLR 469
Dekkhan Agriculturists Relief Act, 1879 — Section 13(d)
High Courts09 Feb 1918Dismissed
Debendra Nath Das Vs Bibudhendra Mansing Bhramarbar
Bombay High Court · (1918) 20 BOMLR 743
High Courts08 Feb 1918
Shriniwas Appacharya Jahagirdar Vs Jagadevappa Kallappa Patil
Bombay High Court · 46 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Feb 1918
Advi Fakirappa Chalwadi Vs Fakirappa Adiveppa Chalwadi
Bombay High Court · 46 Ind. Cas. 644
High Courts08 Feb 1918
Nilkanth Laxman Joshi Vs Ragho Mahadu Pavale
Bombay High Court · (1918) 20 BOMLR 351 : 45 Ind. Cas. 559
High Courts07 Feb 1918
Bala Genuji Navale and Another Vs Balwant Laxman Ghatpande
Bombay High Court · AIR 1918 Bom 208 : (1918) ILR (Bom) 613
High Courts07 Feb 1918Allowed
Bala Genuji Navale Vs Balvant Laxman Ghatpande
Bombay High Court · (1918) 20 BOMLR 454
High Courts06 Feb 1918
Anant Narayan Deshpande Vs Ramchandra Gangadhar Deshpande
Bombay High Court · AIR 1918 Bom 224 : (1918) 20 BOMLR 418
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5, 110
High Courts05 Feb 1918
Ganesh Amrit Dhokrikar Vs Rangnath Manohar Pansare
Bombay High Court · AIR 1918 Bom 106 : (1918) 20 BOMLR 413
Specific Relief Act, 1877 — Section 42
High Courts01 Feb 1918Allowed
Rai Ganga Pershad Singh Vs Ishri Pershad Singh
Bombay High Court · (1918) 20 BOMLR 587
Transfer of Property Act, 1882 — Section 59
High Courts31 Jan 1918Dismissed
Bapuji Narayan Chitnis Vs Bhagvant Balwant Chitnis
Bombay High Court · AIR 1918 Bom 153(1) : (1918) 20 BOMLR 346 : 45 Ind. Cas. 550
High Courts31 Jan 1918Allowed
Shidaya Virbhadraya Kodlimath Vs Satappa Bharmappa Mutgauda
Bombay High Court · AIR 1918 Bom 187 : (1918) 20 BOMLR 360 : 45 Ind. Cas. 494
Dekkhan Agriculturists Relief Act, 1879 — Section 48
High Courts30 Jan 1918Dismissed
Raoji Bhikaji Kondkar Vs Anant Laxman Kondkar
Bombay High Court · AIR 1918 Bom 175 : (1918) 20 BOMLR 671
High Courts30 Jan 1918
Ramanbhai M. Nilkanth Vs Ghashiram Ladliprasad
Bombay High Court · AIR 1918 Bom 153(2) : (1918) 20 BOMLR 692
High Courts28 Jan 1918
Dhondiram Chatrabhuj Marwadi Vs Sadasuk Savatram Marwadi
Bombay High Court · 46 Ind. Cas. 174
Stamp Act, 1899 — Section 35
High Courts28 Jan 1918Allowed
Himatlal Maganlal Shah Vs Bhikabhai Amritlal Shah
Bombay High Court · AIR 1918 Bom 283 : (1918) 20 BOMLR 403 : 45 Ind. Cas. 422
Easements Act, 1882 — Section 24