High Courts15 Jan 1918Dismissed
Rangbhat Ramchandrabhat Vs Sitabai Bandbhat
Bombay High Court · AIR 1918 Bom 174 : (1918) 20 BOMLR 338 : 45 Ind. Cas. 584
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,534 of 3,638
High Courts15 Jan 1918
In Re: Hubert Crawford
Bombay High Court · AIR 1918 Bom 226 : (1918) 20 BOMLR 379 : 45 Ind. Cas. 511
Criminal Procedure Code, 1898 (CrPC) — Section 439, 514
High Courts15 Jan 1918Allowed
Narsingrao Konher Inamdar Vs Bandu Krishna Kulkarni
Bombay High Court · AIR 1918 Bom 217 : (1918) 20 BOMLR 481
Limitation Act, 1963 — Article 181Transfer of Property Act, 1882 — Section 88, 89
High Courts11 Jan 1918
Haribhai Dada Vs Emperor
Bombay High Court · AIR 1918 Bom 205 : 45 Ind. Cas. 506
Penal Code, 1860 (IPC) — Section 360, 366
High Courts11 Jan 1918
Abas Mirza Vs Emperor
Bombay High Court · AIR 1918 Bom 230 : 45 Ind. Cas. 509
Penal Code, 1860 (IPC) — Section 279, 336
High Courts11 Jan 1918
Hari Ramji Pavar Vs Emperor
Bombay High Court · AIR 1918 Bom 212 : 45 Ind. Cas. 497
Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 13
High Courts11 Jan 1918Allowed
Emperor Vs Haribhai Dada
Bombay High Court · (1918) 20 BOMLR 372
Penal Code, 1860 (IPC) — Section 366, 90
High Courts11 Jan 1918
Emperor Vs Abas Mirza
Bombay High Court · (1918) 20 BOMLR 376
Penal Code, 1860 (IPC) — Section 279, 336
High Courts11 Jan 1918
Emperor Vs Hari Ramji Pavar
Bombay High Court · (1918) 20 BOMLR 365
Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 13
High Courts11 Jan 1918
Gopal Anant Bhagvat Vs Bhagirthi Gopal Gokhale
Bombay High Court · AIR 1918 Bom 152 : (1918) 20 BOMLR 681
Transfer of Property Act, 1882 — Section 63
High Courts11 Jan 1918Allowed
Subraya Venkappa Hegde Vs Sombaya Hegde
Bombay High Court · AIR 1918 Bom 184 : (1918) 20 BOMLR 335 : 45 Ind. Cas. 561
High Courts10 Jan 1918
Bani Ramchandra Salvi Vs Jayawanti Govind Pandit
Bombay High Court · AIR 1918 Bom 170 : (1918) 20 BOMLR 331 : 45 Ind. Cas. 566
Contract Act, 1872 — Section 24
High Courts09 Jan 1918
Bai Nematbu Vs Bai Nematullabu
Bombay High Court · 46 Ind. Cas. 14
Limitation Act, 1908 — Section 14, 5
High Courts09 Jan 1918
Hariram Kisniram Vs Shivabakas Ramchand
Bombay High Court · (1918) ILR (Bom) 333
High Courts09 Jan 1918
Hariram Kisniram Vs Shivbakas Ramchand
Bombay High Court · AIR 1918 Bom 178 : (1918) 20 BOMLR 327 : 45 Ind. Cas. 592
Limitation Act, 1963 — Article 120
High Courts18 Dec 1917
Janardan Ganesh Khadilkar and Another Vs Ravji Bhikaji Kondkar
Bombay High Court · 45 Ind. Cas. 448
Easements Act, 1882 — Section 17(c), 2(c)
High Courts18 Dec 1917Dismissed
Dwarkanath Rai Mohan Chaudhuri Vs The Rivers Steam Navigation Company Ltd.
Bombay High Court · (1918) 20 BOMLR 735
Contract Act, 1872 — Section 151Evidence Act, 1872 — Section 106
High Courts17 Dec 1917Dismissed
Balkrishna Sumbhaji Ghate Vs Dattatraya Mahadev Ghate
Bombay High Court · AIR 1918 Bom 144 : (1918) 20 BOMLR 325 : 45 Ind. Cas. 580
Pensions Act, 1871 — Section 4
High Courts17 Dec 1917Dismissed
Irshad Ali Vs Musammat Kariman
Bombay High Court · (1918) 20 BOMLR 790
High Courts14 Dec 1917Dismissed
C. Ganapathy Mudaliar Vs N. Krishnamachariar
Bombay High Court · (1918) 20 BOMLR 580