High Courts31 Oct 1917
Emperor Vs Abdul Hamid Rajabali
Bombay High Court · (1918) 20 BOMLR 114
Bombay District Police Act, 1890 — Section 44
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,536 of 3,638
High Courts30 Oct 1917Dismissed
H.H. Mir Abdul Hussain Khan Vs Mussammat Bibi Sona Dero
Bombay High Court · (1918) 20 BOMLR 528
High Courts29 Oct 1917Dismissed
Anant Ram Vs The Collector of Etah
Bombay High Court · (1918) 20 BOMLR 524
Transfer of Property Act, 1882 — Section 38
High Courts23 Oct 1917
Sri Sethuramaswamiar Vs Sri Meruswamiar
Bombay High Court · (1918) 20 BOMLR 514
High Courts19 Oct 1917Dismissed
Saudagar Singh Vs Pardip Narayan Singh
Bombay High Court · (1918) 20 BOMLR 509
Specific Relief Act, 1877 — Section 42
High Courts16 Oct 1917Dismissed
Rai Bhaiya Dirgaj Deo Bahadur Vs Beni Mahto
Bombay High Court · (1918) 20 BOMLR 712
Evidence Act, 1872 — Section 35
High Courts08 Oct 1917
In Re: Edulji Limjibhai
Bombay High Court · AIR 1917 Bom 60 : (1917) 19 BOMLR 910 : 43 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 195, 437
High Courts05 Oct 1917Dismissed
In Re: Parvatrao Mhaskojirao
Bombay High Court · AIR 1917 Bom 7 : (1918) 20 BOMLR 108
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts03 Oct 1917
Somashastri Vishwanath Shastri Kashikar Vs Swamirao Kashinath Nadgir
Bombay High Court · 43 Ind. Cas. 482
Contract Act, 1872 — Section 69
High Courts02 Oct 1917
Somashastri Vishwanathshastri Kashikar Vs Swamirao Kashinath Nadgir
Bombay High Court · AIR 1917 Bom 55 : (1918) ILR (Bom) 93
Contract Act, 1872 — Section 69
High Courts02 Oct 1917
Vishnu Narayan Vaidya Vs The District Deputy Collector
Bombay High Court · AIR 1918 Bom 245 : (1918) ILR (Bom) 100 : 43 Ind. Cas. 480
Land Acquisition Act, 1894 — Section 53, 54
High Courts27 Sept 1917
Narayan Balkrishna Rajadhyaksha Vs Fascu Monu Lem and Another
Bombay High Court · 43 Ind. Cas. 471
High Courts27 Sept 1917
Narayan Balkrishna Rajadhyaksha Vs Fasku Monu Lem and Others
Bombay High Court · AIR 1918 Bom 251 : (1918) ILR (Bom) 87
High Courts26 Sept 1917
Mahmadbhai Dosubhai Kathiara Vs The Secretary of State for India in Council
Bombay High Court · (1918) ILR (Bom) 126
High Courts25 Sept 1917
Emperor Vs Sidramaya Ghannaya Kudal
Bombay High Court · (1917) 19 BOMLR 912 : 43 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 342, 353, 372
High Courts25 Sept 1917
Timaji Krishna Potdar Vs Rama Piraji Bhatkhande
Bombay High Court · AIR 1918 Bom 181 : (1918) 20 BOMLR 175 : 45 Ind. Cas. 862
Transfer of Property Act, 1882 — Section 82
High Courts24 Sept 1917
Chunilal Lallubhai Vs Bhogilal Lakhmichand
Bombay High Court · 43 Ind. Cas. 468
High Courts21 Sept 1917
Emperor Vs Maula Baba Fakir
Bombay High Court · AIR 1918 Bom 254(1) : (1917) 19 BOMLR 907 : 43 Ind. Cas. 332
Bombay District Police Act, 1890 — Section 61(o)
High Courts19 Sept 1917
Emperor Vs Dattu Nana Pawar
Bombay High Court · (1917) 19 BOMLR 902 : 43 Ind. Cas. 253
Penal Code, 1860 (IPC) — Section 299, 326