High Courts15 Jun 1917
Madhav Ganpatprasad Vs Majidkhan Alifkhan Pathan
Bombay High Court · AIR 1917 Bom 219 : (1917) 19 BOMLR 677 : 42 Ind. Cas. 146
Bombay District Police Act, 1890 — Section 63(b)
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Bombay High Court judgments
72,742 judgments · page 3,539 of 3,638
High Courts13 Jun 1917Dismissed
Shantappa Jinnappa Parmaj Vs Ramchandra Gopal Sukhtankar
Bombay High Court · AIR 1917 Bom 228 : (1917) 19 BOMLR 852 : 42 Ind. Cas. 825
Bombay Civil Courts Act, 1869 — Section 17
High Courts02 Jun 1917
Kallianji Vardhaman Vs Emperor
Bombay High Court · AIR 1917 Bom 249 : 42 Ind. Cas. 134
City of Bombay Municipal Council Act, 1988 — Section 349B
High Courts16 May 1917
Chimanlal Maneklal and Others Vs Emperor
Bombay High Court · 41 Ind. Cas. 997
Bombay Prevention of Gambling Act, 1887 — Section 4, 7
High Courts03 May 1917Allowed
Kandukuri Balasurya Prasadha Row Vs The Secretary of State for India
Bombay High Court · (1917) 19 BOMLR 751
High Courts26 Apr 1917Dismissed
Lachhman Prasad Vs Sarnam Singh
Bombay High Court · (1917) 19 BOMLR 646
High Courts24 Apr 1917Allowed
Kawal Nain Vs Budh Singh
Bombay High Court · (1917) 19 BOMLR 642
Transfer of Property Act, 1882 — Section 90
High Courts13 Apr 1917
Chanbasappa Bin Dodappa Desai Vs Kaliandappa Bin Ayappa Desai and Others
Bombay High Court · (1917) ILR (Bom) 728
High Courts13 Apr 1917
Kurgodigouda Bin Lingangouda Vs Ningangouda Bin Ningangouda
Bombay High Court · (1917) ILR (Bom) 625
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 182, 6
High Courts13 Apr 1917Dismissed
Doongersey Lakhmidas Vs Keshavji Meghji and Co.
Bombay High Court · AIR 1917 Bom 34 : (1917) 19 BOMLR 878 : 43 Ind. Cas. 258
Transfer of Property Act, 1882 — Section 108
High Courts13 Apr 1917Dismissed
Kurgodigauda Lingangauda Vs Ningangauda Ningangauda
Bombay High Court · AIR 1917 Bom 210 : (1917) 19 BOMLR 638 : 41 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Apr 1917
In Re: Basappa Shivappa
Bombay High Court · (1917) 19 BOMLR 535 : 41 Ind. Cas. 100
Penal Code, 1860 (IPC) — Section 206
High Courts04 Apr 1917
Manuel Philip and Others Vs Emperor
Bombay High Court · AIR 1917 Bom 280 : 41 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts04 Apr 1917
Emperor Vs Manuel Philip
Bombay High Court · (1917) 19 BOMLR 527
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 143, 426
High Courts03 Apr 1917
Nazar Mahomed and Others Vs Emperor
Bombay High Court · AIR 1917 Bom 224 : 41 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts03 Apr 1917Dismissed
Bai Raman Vs Jagjivandas Kashidas
Bombay High Court · AIR 1917 Bom 229 : (1917) 19 BOMLR 629 : 41 Ind. Cas. 277
High Courts30 Mar 1917
Isap Ahmed Mograria and Others Vs Abhramji Ahmadji Mograria and Others
Bombay High Court · (1917) ILR (Bom) 588
Limitation Act, 1908 — Article 127
High Courts30 Mar 1917Dismissed
Mahomedali Adamji Peerbhoy Vs The Secretary of State for India in Council
Bombay High Court · AIR 1917 Bom 128 : (1917) 19 BOMLR 618 : 41 Ind. Cas. 264
High Courts30 Mar 1917
Isap Ahmad Mograria Vs Abhramji Ahmadji Mograria
Bombay High Court · AIR 1917 Bom 254 : (1917) 19 BOMLR 579 : 41 Ind. Cas. 761