High Courts29 Mar 1917
Bhicoobai Vs Hariba Raghuji
Bombay High Court · (1917) 19 BOMLR 650 : 42 Ind. Cas. 9
Contract Act, 1872 — Section 222, 223
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,540 of 3,638
High Courts28 Mar 1917
Emperor Vs Ibrahim Meer Shikari
Bombay High Court · (1917) ILR (Bom) 654
Prevention of Cruelty to Animals Act, 1890 — Section 3(b)
High Courts28 Mar 1917
Emperor Vs Ibrahim Mir Shikari
Bombay High Court · AIR 1917 Bom 199 : (1917) 19 BOMLR 524 : 41 Ind. Cas. 650
Prevention of Cruelty to Animals Act, 1890 — Section 3(b)
High Courts26 Mar 1917
Emperor Vs Ranchodlal Amratlal
Bombay High Court · AIR 1917 Bom 233 : (1917) 19 BOMLR 521 : 41 Ind. Cas. 656
Bombay District Municipal Act, 1901 — Section 3
High Courts22 Mar 1917Dismissed
K.P.L.S. Palaniappa Chettiar Vs Sreemuth Devasikamoney Pandarasannadhi
Bombay High Court · (1917) 19 BOMLR 567 : (1917) 6 LW 222
High Courts22 Mar 1917
Abraham E.J. Abraham Vs Sarupchand Hakamchand
Bombay High Court · (1917) 19 BOMLR 608 : 41 Ind. Cas. 256
High Courts15 Mar 1917
Nimba Lotu Patil Vs Motiram Uka Patil
Bombay High Court · AIR 1917 Bom 234 : (1917) 19 BOMLR 635 : 41 Ind. Cas. 223
High Courts14 Mar 1917
In Re: Jivraj Dhanji
Bombay High Court · AIR 1917 Bom 209 : (1917) ILR (Bom) 580 : 40 Ind. Cas. 701
City of Bombay Municipal Council Act, 1988 — Section 418, 461(o)
High Courts14 Mar 1917
Dawal Piranshah Vs Dharma Rajaram Manggarudi
Bombay High Court · AIR 1917 Bom 203 : (1917) 19 BOMLR 622 : 41 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 54
High Courts12 Mar 1917Dismissed
Raja Bahadur Motilal Shivlal Vs The Poona Cotton and Silk Mfg. Co. Ltd.
Bombay High Court · AIR 1917 Bom 151 : (1917) 19 BOMLR 602 : 41 Ind. Cas. 246
Transfer of Property Act, 1882 — Section 2(d), 52
High Courts09 Mar 1917Dismissed
Sahu Ram Chandra Vs Bhup Singh
Bombay High Court · (1917) 19 BOMLR 498
High Courts08 Mar 1917Dismissed
Maharaja Manindra Chandra Nandi Vs Raja Sri Sri Durga Prashad Singh
Bombay High Court · (1917) 19 BOMLR 493
High Courts02 Mar 1917Dismissed
Dal Singh Vs Emperor
Bombay High Court · (1917) 19 BOMLR 510
Criminal Procedure Code, 1898 (CrPC) — Section 172
High Courts22 Feb 1917
Laxmya Shiddappa Vs Emperor
Bombay High Court · AIR 1917 Bom 220 : 40 Ind. Cas. 699
Criminal Procedure Code, 1898 (CrPC) — Section 271
High Courts16 Feb 1917
Champsey Dossa and Others Vs Gordhandas Kessowji and Others
Bombay High Court · 40 Ind. Cas. 805
Bombay Salt Act, 1890 — Section 11
High Courts14 Feb 1917
In Re: Faredoon Cawasji Parbhu
Bombay High Court · AIR 1917 Bom 226 : (1917) ILR (Bom) 560
Copyright Act, 1914 — Section 7
High Courts09 Feb 1917
Imam Ibrahim and Another Vs Bhau Appaji Jadhav and Another
Bombay High Court · AIR 1917 Bom 244 : 40 Ind. Cas. 68
Registration Act, 1908 — Section 17
High Courts09 Feb 1917
Imam Valad Ibrahim and Another Vs Bhau Appaji Jadhav and Others
Bombay High Court · (1917) ILR (Bom) 510
Registration Act, 1908 — Section 17
High Courts06 Feb 1917
Tajbi Abalal Desai Vs Mowlakhan Alikhan Desai
Bombay High Court · 39 Ind. Cas. 603
High Courts05 Feb 1917Dismissed
Sitaram Bhaurao Deshmukh Vs Sayad Sirajul Khan
Bombay High Court · AIR 1917 Bom 276 : (1917) 19 BOMLR 549 : 42 Ind. Cas. 32
Transfer of Property Act, 1882 — Section 54