High Courts11 Dec 1916Allowed
Mina Kumari Bibi Vs Raja Bijoy Singh Dudhuria
Bombay High Court · (1917) 19 BOMLR 424
Civil Procedure Code, 1882 — Section 274Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,542 of 3,638
High Courts10 Dec 1916Dismissed
Sripat Singh Dugar Vs Maharaja Sir P.K. Tagore
Bombay High Court · (1917) 19 BOMLR 290
High Courts08 Dec 1916Dismissed
Sashi Bhushan Misra Vs Raja Jyoti Prashad Singh Deo
Bombay High Court · (1917) 19 BOMLR 416
High Courts07 Dec 1916
Deonandan Prashad Vs Janki Singh
Bombay High Court · (1917) 19 BOMLR 410 : (1917) ILR (Bom) 573
High Courts06 Dec 1916
In Re: Abdul Rahiman
Bombay High Court · (1918) 20 BOMLR 124
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts04 Dec 1916Allowed
Govind Bhikaji Mahajan Vs Bhau Gopal Lad
Bombay High Court · AIR 1916 Bom 128 : (1917) 19 BOMLR 147
Transfer of Property Act, 1882 — Section 59
High Courts01 Dec 1916Dismissed
Mutu K.A. Ramanadham Chettiar Vs Vada Levvai Marakayar
Bombay High Court · (1917) 19 BOMLR 401
High Courts30 Nov 1916Allowed
Raja Mahammad Abul Husan Khan Vs Ram Pargash
Bombay High Court · (1917) 19 BOMLR 202
High Courts27 Nov 1916
Ahmad Asmal Muse Vs Bai Bibi
Bombay High Court · AIR 1916 Bom 127 : (1917) 19 BOMLR 141
High Courts27 Nov 1916Allowed
Sulaiman Vs Biyaththmma
Bombay High Court · (1917) 19 BOMLR 394
Civil Procedure Code, 1908 (CPC) — Section 59
High Courts23 Nov 1916
Kareem Ranjan Khoji Vs Emperor
Bombay High Court · AIR 1916 Bom 48 : 39 Ind. Cas. 298
Bombay District Municipal Act, 1901 — Section 96(5)
High Courts23 Nov 1916
Emperor Vs Chhaba Dolsang
Bombay High Court · 39 Ind. Cas. 303
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 436
High Courts23 Nov 1916
In Re: Pandu Namaji Gavande
Bombay High Court · AIR 1916 Bom 49 : (1917) 19 BOMLR 61
High Courts23 Nov 1916
Emperor Vs Kareem Ranjan Khoji
Bombay High Court · (1917) 19 BOMLR 65
District Municipalities Act — Section 96(5)
High Courts23 Nov 1916Allowed
Maung Shwe Goh Vs Maung Inn
Bombay High Court · (1917) 19 BOMLR 179 : (1917) ILR (Bom) 542
Transfer of Property Act, 1882 — Section 54
High Courts21 Nov 1916
Tavakalbhai Walad Sultanbhai Vs Imatiyaj Begam Javje Mirbanesaheb
Bombay High Court · (1917) ILR (Bom) 372
High Courts21 Nov 1916Dismissed
Tavakalbhai Sultanbhai Vs Imtiyajbegam Mirbanesaheb
Bombay High Court · AIR 1916 Bom 104 : (1917) 19 BOMLR 97
High Courts16 Nov 1916Dismissed
The Phoenix Mills Ltd. Vs Madhavdas Rupchand
Bombay High Court · (1922) 24 BOMLR 142
High Courts16 Nov 1916
Maharaja Ram Narayan Singh Vs Adhindra Nath Mukerji
Bombay High Court · (1917) 19 BOMLR 194
Transfer of Property Act, 1882 — Section 68(b), 68(c)