High Courts14 Sept 1916
Dadabhai Musse Valli Vs Niwajkhan Nathankhan
Bombay High Court · (1917) ILR (Bom) 166
Limitation Act, 1963 — Section 20
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,544 of 3,638
High Courts11 Sept 1916Dismissed
Ganesh Vinayak Joshi Vs Sitabai Narayan Joshi
Bombay High Court · AIR 1916 Bom 143 : (1916) 18 BOMLR 950
Limitation Act, 1963 — Article 131
High Courts08 Sept 1916
Laxminarayan Ramdayal Vs Chimniram Girdharilal
Bombay High Court · AIR 1916 Bom 103 : (1916) 18 BOMLR 946
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts07 Sept 1916
Emperor Vs Blanche Constant Cripps and Another
Bombay High Court · 37 Ind. Cas. 306
Penal Code, 1860 (IPC) — Section 109, 317
High Courts07 Sept 1916Dismissed
Manilal Brijlal Shah Vs The Gordhan Spinning and Manufacturing Co. Ltd.
Bombay High Court · AIR 1916 Bom 147 : (1916) 18 BOMLR 982
Companies Act, 1913 — Section 38
High Courts07 Sept 1916
Emperor Vs Blanchi Constant Cripps
Bombay High Court · (1916) 18 BOMLR 934
Penal Code, 1860 (IPC) — Section 109, 317
High Courts04 Sept 1916
Emperor Vs John Francis Lobo
Bombay High Court · AIR 1916 Bom 159(1) : (1916) 18 BOMLR 796 : 36 Ind. Cas. 577
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts03 Sept 1916Allowed
Moti Raiji Vs Laldas Jibhai
Bombay High Court · AIR 1916 Bom 85 : (1916) 18 BOMLR 954
High Courts31 Aug 1916
Vardaji Kasturji Marwadi Vs Chandrappa Piraji Kshirsagar
Bombay High Court · AIR 1916 Bom 155 : (1916) 18 BOMLR 821 : 36 Ind. Cas. 805
Civil Procedure Code, 1908 (CPC) — Section 122
High Courts31 Aug 1916
Gangadas Mulji Vs Haji Ali Mahomed Jalal Saji
Bombay High Court · AIR 1917 Bom 196 : (1916) 18 BOMLR 826 : 36 Ind. Cas. 433
City of Bombay Improvement Act, 1898 — Section 48(11)Land Acquisition Act, 1894 — Section 18
High Courts30 Aug 1916Dismissed
Rose D''souza Vs Joseph Joaquim Serpes
Bombay High Court · AIR 1916 Bom 101 : (1916) 18 BOMLR 943
High Courts29 Aug 1916
Eustace Charles Palmer Vs Carmeline Mary Palmer and Another
Bombay High Court · (1917) ILR (Bom) 36
Divorce Act, 1869 — Section 14
High Courts29 Aug 1916Dismissed
Eustace Charles Palmer Vs Carmeline Mary Palmer
Bombay High Court · AIR 1916 Bom 157 : (1916) 18 BOMLR 818 : 36 Ind. Cas. 800
Divorce Act, 1869 — Section 14
High Courts29 Aug 1916Dismissed
Bhagvant Gopal Galapure Vs Appaji Govind Galapure
Bombay High Court · AIR 1916 Bom 282 : (1916) 18 BOMLR 803 : 36 Ind. Cas. 598
High Courts28 Aug 1916
Gulabchand Balaram Marwadi Vs Narayan Rama
Bombay High Court · AIR 1916 Bom 158(2) : (1916) 18 BOMLR 806 : 36 Ind. Cas. 613
High Courts25 Aug 1916
Ganesh Krishna Kulkarni Vs Damoo Nathu Shimpi
Bombay High Court · AIR 1916 Bom 179 : (1916) 18 BOMLR 782 : 36 Ind. Cas. 627
Limitation Act, 1908 — Article 11
High Courts24 Aug 1916
Krishna Kering and Co. Vs J.R. Miller
Bombay High Court · AIR 1916 Bom 178 : (1916) 18 BOMLR 686 : 35 Ind. Cas. 809
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)