High Courts24 Aug 1916Dismissed
Raoji Fakira Vs Dagdu Hanmata Mahar
Bombay High Court · AIR 1916 Bom 166 : (1916) 18 BOMLR 779 : 36 Ind. Cas. 562
Hereditary Offices Act, 1874 — Section 25
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,545 of 3,638
High Courts24 Aug 1916
Krishna Kerring and Co. and In Re: Jasraj Krishna Vs J.R. Miller
Bombay High Court · (1917) ILR (Bom) 631
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts24 Aug 1916Allowed
Chandabhai Janubhai Vs Ganpati Patilboa
Bombay High Court · AIR 1916 Bom 199 : (1916) 18 BOMLR 763 : 36 Ind. Cas. 517
Dekkhan Agriculturists Relief Act, 1879 — Section 3(z)
High Courts24 Aug 1916
Emperor Vs Sardarkhan Jaridkhan
Bombay High Court · (1916) 18 BOMLR 793 : 36 Ind. Cas. 578
Penal Code, 1860 (IPC) — Section 300(3)
High Courts22 Aug 1916Dismissed
Laxmibai Vs Husainbhai Ahmedbhai
Bombay High Court · AIR 1916 Bom 181 : (1916) 18 BOMLR 798 : 36 Ind. Cas. 618
High Courts22 Aug 1916
Laxmibai and Others Vs Hussainbhai and Others
Bombay High Court · (1917) ILR (Bom) 719
High Courts18 Aug 1916
Ramchandra Dhondo Kulkarni Vs Malkapa Narsapa Devare
Bombay High Court · (1916) 18 BOMLR 757 : 36 Ind. Cas. 443
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Aug 1916
In Re: Rama Bapu Pujari
Bombay High Court · AIR 1916 Bom 221 : (1916) 18 BOMLR 683 : 35 Ind. Cas. 825
High Courts16 Aug 1916Dismissed
Babu Ganesh Deshmukh Vs Sitakam Martand Deshmukh
Bombay High Court · AIR 1916 Bom 158 : (1916) 18 BOMLR 751 : 36 Ind. Cas. 439
Limitation Act, 1963 — Section 5
High Courts14 Aug 1916Allowed
Kashinath Krishna Joshi Vs Dhondshet Bhawanshet Shetye
Bombay High Court · AIR 1916 Bom 138 : (1916) 18 BOMLR 786
Civil Procedure Code, 1908 (CPC) — Section 11Khoti Settlement Act, 1880 — Section 9
High Courts10 Aug 1916
Kashibai Ramchandra Ghatge Vs Tatya Genu Pawar
Bombay High Court · AIR 1916 Bom 312 : (1916) 18 BOMLR 740 : 36 Ind. Cas. 546
High Courts08 Aug 1916
Kavasji Sorabji Aibada Vs Bai Dinbai
Bombay High Court · AIR 1916 Bom 315(1) : (1916) ILR (Bom) 666 : 36 Ind. Cas. 373
High Courts08 Aug 1916
The Indian Specie Bank Ltd. Vs Nagindas Hurjivandas Nanavati
Bombay High Court · AIR 1916 Bom 294 : (1916) 18 BOMLR 689 : 35 Ind. Cas. 628
High Courts07 Aug 1916
Mota Holiappa Vs Vithal Gopal Habbu
Bombay High Court · AIR 1916 Bom 277 : (1916) 18 BOMLR 712 : 36 Ind. Cas. 74
High Courts04 Aug 1916
Ibrahim Bhura Jamnu Vs Isa Rasul Jamnu
Bombay High Court · AIR 1916 Bom 159 : (1916) 18 BOMLR 810 : 36 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 53
High Courts02 Aug 1916Allowed
Baslingappa Virbhadrappa Huddar Vs Chandrappa Basawantrao Desai
Bombay High Court · AIR 1916 Bom 197 : (1916) 18 BOMLR 695 : 35 Ind. Cas. 860
High Courts01 Aug 1916Dismissed
The Secretary of State for India Vs Maharaja Radha Kishore Manikya Bahadur Maharaja Radha Kishore Manikya Bahadur Vs The Secretary of State for India
Bombay High Court · (1916) 18 BOMLR 1027
Waste Lands (Claims) Act, 1863 — Section 18
High Courts01 Aug 1916Dismissed
Musammat Hamira Bibi and Musammat Amina Bibi Vs Musammat Zubaida Bibi
Bombay High Court · (1916) 18 BOMLR 999
High Courts31 Jul 1916
K. Venkatrao Sethupathy Vs Khimji Assur Virji
Bombay High Court · (1924) 26 BOMLR 535
High Courts27 Jul 1916Dismissed
Jhanda Singh Vs Sheikh Wahid-Ud-Din
Bombay High Court · (1917) 19 BOMLR 1
Letters Patent Act, 1865 — Section 10