High Courts24 Jul 1916Dismissed
Maharaja of Bobbili Vs Sree Rajah Narasaraya
Bombay High Court · (1916) 18 BOMLR 909
Limitation Act, 1877 — Article 179
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 3,546 of 3,638
High Courts24 Jul 1916Dismissed
Narhar Damodar Vaidya Vs Bhau Moreshwar Joshi
Bombay High Court · AIR 1916 Bom 206(2) : (1916) 18 BOMLR 744 : 36 Ind. Cas. 539
High Courts24 Jul 1916
Marshall and Co. Vs Naginchand Fulchand
Bombay High Court · AIR 1917 Bom 182 : (1916) 18 BOMLR 915
Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts21 Jul 1916Dismissed
Murtaza Husain Khan Vs Mohammad Yasin Ali Khan
Bombay High Court · (1916) 18 BOMLR 884
Oudh Estates Act, 1869 — Section 8
High Courts21 Jul 1916Dismissed
Ahmad Raza Vs Saiyid Abid Husain
Bombay High Court · (1916) 18 BOMLR 904
High Courts21 Jul 1916Allowed
Laxmipatirao Shrinivas Deshpande Vs Venkatesh Tirmal Deshpande
Bombay High Court · AIR 1916 Bom 68 : (1917) 19 BOMLR 23
Limitation Act, 1877 — Section 28
High Courts20 Jul 1916Allowed
Mahomed Syedol Ariffin Vs Yeoh Ooi Gark
Bombay High Court · (1917) 19 BOMLR 157
Evidence Ordinance, 1893 — Section 32
High Courts20 Jul 1916Allowed
Janaki Ammal Vs Narayanasami Aiyer
Bombay High Court · (1916) 18 BOMLR 856
High Courts17 Jul 1916Dismissed
Nanda Lal Dhur Biswas Vs Jagat Kishore Acharjya Chowdhuri
Bombay High Court · (1916) 18 BOMLR 868
High Courts14 Jul 1916Allowed
Nobin Chandra Barua Vs Chandra Madhab Barua
Bombay High Court · (1916) 18 BOMLR 1022
Limitation Act, 1963 — Article 89, 8
High Courts13 Jul 1916
Emperor Vs Shivbharan Ayodhyaprasad
Bombay High Court · (1916) 18 BOMLR 682 : 35 Ind. Cas. 815
Penal Code, 1860 (IPC) — Section 289
High Courts11 Jul 1916Allowed
Mirza Sadik Husain Khan Vs Nawab Saiyed Hashim Ali Khan
Bombay High Court · (1916) 18 BOMLR 1037
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Transfer of Property Act, 1882 — Section 22
High Courts03 Jul 1916
Carolina Dos Santos Vs Dominic Joseph Pinto
Bombay High Court · AIR 1916 Bom 167 : (1916) 18 BOMLR 715 : 36 Ind. Cas. 227
Succession Act, 1925 — Section 10
High Courts27 Jun 1916Dismissed
Gokaldas Motiram Surti Vs Partab Kabhai Barot
Bombay High Court · AIR 1916 Bom 198 : (1916) 18 BOMLR 693 : 35 Ind. Cas. 871
High Courts26 Jun 1916
A.J.S. Joseph Vs The Corporation of Calcutta
Bombay High Court · (1916) 18 BOMLR 878
High Courts26 Jun 1916Dismissed
Musammat Radha Kumvar Vs Thakur Reoti Singh
Bombay High Court · (1916) 18 BOMLR 850
High Courts23 Jun 1916
In Re: Mukundrai Atmaram Desai
Bombay High Court · AIR 1916 Bom 122 : 37 Ind. Cas. 489
High Courts23 Jun 1916Dismissed
Fateh Chand Vs Pandit Rup Chand
Bombay High Court · (1916) 18 BOMLR 900
High Courts22 Jun 1916Allowed
Chandrika Bakhsh Singh Vs Raja Indar Bakram Singh
Bombay High Court · (1916) 18 BOMLR 846