High Courts11 Feb 1927Allowed
Purshottam Govind Padhye Vs Isub Mahamad Dingankar
Bombay High Court · AIR 1927 Bom 513 : (1927) 29 BOMLR 1052
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,433 of 3,651
High Courts09 Feb 1927Dismissed
The Dharamsi Morarji Chemical Co. Ltd. Vs Ochhavlal Hargovandas Shah
Bombay High Court · AIR 1927 Bom 480 : (1927) 29 BOMLR 981 : (1927) ILR (Bom) 848 : 103 Ind. Cas. 540
Limitation Act, 1908 — Section 3, 4
High Courts07 Feb 1927
Emperor Vs Chhagan Vithal
Bombay High Court · (1927) 29 BOMLR 494
Penal Code, 1860 (IPC) — Section 339, 341
High Courts06 Feb 1927
Emperor Vs Batubai Ganeshu
Bombay High Court · (1927) 29 BOMLR 490
Penal Code, 1860 (IPC) — Section 114, 373
High Courts03 Feb 1927
Emperor Vs Butubai Ganeshu
Bombay High Court · 101 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 114, 373
High Courts03 Feb 1927
Emperor Vs Batubai Ganeshu and Another
Bombay High Court · AIR 1927 Bom 666
Penal Code, 1860 (IPC) — Section 114, 373
High Courts03 Feb 1927Dismissed
Lingangowda Vs Basangowda
Bombay High Court · (1927) 29 BOMLR 848 : (1927) ILR (Bom) 450
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts31 Jan 1927
Emperor Vs Basavaneppa Basava
Bombay High Court · AIR 1927 Bom 361 : (1927) 29 BOMLR 488 : 101 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts31 Jan 1927Dismissed
Hatimbhai Hassanally Vs Framroz Eduljee Dinshaw
Bombay High Court · AIR 1927 Bom 278 : (1927) 29 BOMLR 498 : (1927) ILR (Bom) 516
Civil Procedure Code, 1908 (CPC) — Section 16, 17Transfer of Property Act, 1882 — Section 59
High Courts31 Jan 1927Dismissed
Rajaram Tukaram Vs The Central Bank of India Limited
Bombay High Court · (1927) 29 BOMLR 659 : (1927) ILR (Bom) 711
High Courts28 Jan 1927Dismissed
Bhikaji Mahadev Gund Vs Balvant Ramchandra Kulkarni
Bombay High Court · AIR 1927 Bom 510 : (1927) 29 BOMLR 1046
Evidence Act, 1872 — Section 44
High Courts27 Jan 1927Allowed
Kalu Karim Vs City Municipality of Broach
Bombay High Court · AIR 1927 Bom 527 : (1927) 29 BOMLR 1041 : (1927) ILR (Bom) 764
Bombay District Municipal Act, 1901 — Section 60
High Courts24 Jan 1927Dismissed
Maneklal Girdharlal Soni Vs Mahipatram Mansukhram Patel
Bombay High Court · AIR 1927 Bom 492 : (1927) 29 BOMLR 1109 : (1927) ILR (Bom) 454 : 103 Ind. Cas. 898
Dekkhan Agriculturists Relief Act, 1879 — Section 21
High Courts24 Jan 1927Allowed
Shriram Vithuram Vs Trimbak Amolakchand
Bombay High Court · AIR 1927 Bom 514 : (1927) 29 BOMLR 1036 : 103 Ind. Cas. 645
Contract Act, 1872 — Section 78
High Courts21 Jan 1927
Emperor Vs Zipru Tanaji Patil
Bombay High Court · (1927) 29 BOMLR 484 : (1927) ILR (Bom) 487 : 101 Ind. Cas. 604
Easements Act, 1882 — Section 36Mamlatdars Court Act, 1906 — Section 21Penal Code, 1860 (IPC) — Section 426
High Courts19 Jan 1927
Emperor Vs Maganlal Jhavarchand
Bombay High Court · 101 Ind. Cas. 602
Criminal Procedure Code, 1898 (CrPC) — Section 408, 562Penal Code, 1860 (IPC) — Section 379
High Courts19 Jan 1927
Emperor Vs Maganlal Jhaverchand
Bombay High Court · AIR 1927 Bom 366 : (1927) 29 BOMLR 482
Criminal Procedure Code, 1898 (CrPC) — Section 408Penal Code, 1860 (IPC) — Section 379
High Courts19 Jan 1927
Emperor Vs Sitaram Narayan Ghogle
Bombay High Court · AIR 1927 Bom 360 : (1927) 29 BOMLR 480
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts18 Jan 1927Allowed
Vidya Shankar Vs Vidya Narsinha
Bombay High Court · (1927) 29 BOMLR 839 : (1927) ILR (Bom) 442