High Courts18 Jan 1927
Rajrajeshwarashram Vs Svarupanandtirtha
Bombay High Court · AIR 1927 Bom 499 : (1927) 29 BOMLR 1031 : 103 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10Succession Act, 1865 — Section 383
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,434 of 3,651
High Courts14 Jan 1927Dismissed
Vaman Pandu Patel Vs Tikaram Dagdu
Bombay High Court · AIR 1927 Bom 368 : (1927) 29 BOMLR 471
Transfer of Property Act, 1882 — Section 41
High Courts11 Jan 1927
Nensukhgavri Vs Rajabally Mulla Abdul Kadar
Bombay High Court · AIR 1927 Bom 405 : (1927) 29 BOMLR 689
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73
High Courts11 Jan 1927
The Japan Cotton Trading Co., Ltd. Vs The Universal Fire and c. Insurance Co.
Bombay High Court · AIR 1927 Bom 420 : (1927) 29 BOMLR 686 : 103 Ind. Cas. 452
High Courts07 Jan 1927
Akkawa Ramchandrappa Yadav Vs Sayadkhan Muthekhan Mulgund
Bombay High Court · 102 Ind. Cas. 232
High Courts07 Jan 1927
Akkava Ramchandrappa Yadav Vs Sayadkhan Muthekhan Mulgund
Bombay High Court · AIR 1927 Bom 620 : (1927) 29 BOMLR 386 : (1927) ILR (Bom) 475
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43, 6
High Courts22 Dec 1926
Pestanji Ratanji Dabu and Co. Vs The Collector of West Khandesh
Bombay High Court · (1927) 29 BOMLR 361 : (1927) ILR (Bom) 416 : 101 Ind. Cas. 582
Government of India Act, 1915 — Section 107
High Courts17 Dec 1926Dismissed
The Ahmedabad Cotton and c. Co. Vs Bai Budhian Rajaram
Bombay High Court · (1927) 29 BOMLR 349 : 101 Ind. Cas. 552
Workmens Compensation Act, 1923 — Section 3, 30
High Courts16 Dec 1926Dismissed
Seshgiri Narayan Kamat Vs Venkatesh Laxman Kamat
Bombay High Court · AIR 1927 Bom 221 : (1927) 29 BOMLR 344 : 101 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 110Limitation Act, 1908 — Section 5
High Courts15 Dec 1926Dismissed
Govind Narayan Prabhu Vs Venkatesh Laxman Kamat
Bombay High Court · AIR 1927 Bom 259 : (1927) 29 BOMLR 342 : 101 Ind. Cas. 430
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Dec 1926Dismissed
Abdul Rahman Vs Emperor
Bombay High Court · (1927) 29 BOMLR 813
Criminal Procedure Code, 1898 (CrPC) — Section 191, 300Penal Code, 1860 (IPC) — Section 120B
High Courts13 Dec 1926Dismissed
Kalyanasundaram Pillai Vs Karuppa Mooppanar
Bombay High Court · (1927) 29 BOMLR 833
Registration Act, 1877 — Section 47Transfer of Property Act, 1882 — Section 122
High Courts09 Dec 1926
Emperor Vs Dorabji Pestonji Gora
Bombay High Court · AIR 1927 Bom 161 : (1927) 29 BOMLR 204 : 101 Ind. Cas. 178
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts02 Dec 1926Allowed
The Sheriff of Bombay Vs Hakmaji Motaji and Co.
Bombay High Court · AIR 1927 Bom 521 : (1927) 29 BOMLR 1071 : (1927) ILR (Bom) 749
Civil Procedure Code, 1908 (CPC) — Section 2(17)(d)
High Courts01 Dec 1926Dismissed
Emperor Vs Aba Appa Dharwade
Bombay High Court · (1927) 29 BOMLR 191
Bombay Motor Vehicles Act, 1914 — Section 16
High Courts01 Dec 1926
Emperor Vs Malhari Laxman
Bombay High Court · (1927) 29 BOMLR 186 : (1927) ILR (Bom) 409
Bombay General Clauses Act, 1904 — Section 21Criminal Tribes Act, 1911 — Section 16, 25General Clauses Act, 1897 — Section 21
High Courts30 Nov 1926
Emperor Vs Sejmal Punamchand
Bombay High Court · (1927) 29 BOMLR 170
Criminal Procedure Code, 1898 (CrPC) — Section 239(a)Penal Code, 1860 (IPC) — Section 193, 209, 210, 511
High Courts29 Nov 1926Allowed
Ramsaran Mandar Vs Mahabir Sahu
Bombay High Court · (1927) 29 BOMLR 796
High Courts29 Nov 1926
In Re: Dinshaw Maneckjee Petit Bart
Bombay High Court · AIR 1927 Bom 371 : (1927) 29 BOMLR 447
Income Tax Act, 1922 — Section 12, 2, 3, 55, 56