High Courts11 Oct 1926
The Central India Spinning Weaving And Manufacturing Co., Ltd. Vs G.I.P. Railway, Co.
Bombay High Court · AIR 1927 Bom 367 : 102 Ind. Cas. 425
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,436 of 3,651
High Courts11 Oct 1926
In Re: Umar Sobani
Bombay High Court · AIR 1927 Bom 163 : (1927) 29 BOMLR 196 : (1927) ILR (Bom) 300
Coroners Act, 1871 — Section 29
High Courts11 Oct 1926
The Central India Spinning Weaving and Manufacturing Co. Ltd. Vs G.I.P. Railway Co.
Bombay High Court · (1927) 29 BOMLR 414
High Courts11 Oct 1926Dismissed
Lakhmichand Khetsey Punja Vs Ratanbai
Bombay High Court · AIR 1927 Bom 115 : (1927) 29 BOMLR 78
Easements Act, 1882 — Section 52, 57
High Courts08 Oct 1926
Emperor Vs Sejmal Poonamchand
Bombay High Court · (1927) ILR (Bom) 310
Criminal Procedure Code, 1898 (CrPC) — Section 235(2), 239, 429, 439(1), 476Penal Code, 1860 (IPC) — Section 193, 209, 210, 511, 71
High Courts01 Oct 1926
Emperor Vs Aba Farid Bargir
Bombay High Court · (1927) 29 BOMLR 700 : 103 Ind. Cas. 108
Criminal Procedure Code, 1898 (CrPC) — Section 118, 123
High Courts29 Sept 1926
Isa Adam Vs Bai Mariam
Bombay High Court · (1927) 29 BOMLR 304 : 101 Ind. Cas. 385
Civil Procedure Code, 1908 (CPC) — Section 115(c)
High Courts27 Sept 1926
Edith Walsh Vs Edward Walsh
Bombay High Court · AIR 1927 Bom 230 : (1927) 29 BOMLR 308 : 101 Ind. Cas. 388
Divorce Act, 1869 — Section 3
High Courts27 Sept 1926
Durgadutt Nathmal Vs Bholaram Jasraj In Re: Vishvambharlal Kanhaiyalal
Bombay High Court · (1927) 29 BOMLR 409
High Courts27 Sept 1926Allowed
Swamirao Konher Nadgir Vs Channappa Uppina Hubli
Bombay High Court · AIR 1927 Bom 237 : (1927) 29 BOMLR 301 : 101 Ind. Cas. 398
High Courts24 Sept 1926
Nilappagouda Goudappgouda Vs Basangouda Sangangowda
Bombay High Court · AIR 1927 Bom 244 : (1927) 29 BOMLR 299 : 101 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Sept 1926Dismissed
Yemnava Shidramappa Anchali Vs Revanshiddappa Mallappa Byakod
Bombay High Court · (1927) 29 BOMLR 297 : 101 Ind. Cas. 351
Registration Act, 1908 — Section 17(2)(vi)
High Courts22 Sept 1926
In Re: Mudkaya Andanaya Hiremath
Bombay High Court · (1926) 28 BOMLR 1302
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 194
High Courts21 Sept 1926
Ahmed Abdulla Hasani Vs Abdul Gafur
Bombay High Court · AIR 1927 Bom 449 : (1927) 29 BOMLR 673
High Courts17 Sept 1926Allowed
V.R. Naik Vs Balvant Sitaram Mahindre
Bombay High Court · AIR 1927 Bom 135 : (1927) 29 BOMLR 138
High Courts17 Sept 1926Allowed
Yesu Sakharam Pujari Vs Ladu Nana Savant Bhosale
Bombay High Court · AIR 1927 Bom 251 : (1927) 29 BOMLR 291 : (1927) ILR (Bom) 243 : 101 Ind. Cas. 330
High Courts16 Sept 1926
Parbhulal Dullabhram Vs Bhagvan Parbhu
Bombay High Court · AIR 1927 Bom 412 : (1927) 29 BOMLR 473
Civil Procedure Code, 1908 (CPC) — Section 20Provincial Insolvency Act, 1920 — Section 28
High Courts10 Sept 1926Allowed
Hirabai Jehangir Mistry Vs Dinshaw Edulji Karkaria
Bombay High Court · (1926) 28 BOMLR 1334 : (1927) ILR (Bom) 167 : 95 Ind. Cas. 556
Penal Code, 1860 (IPC) — Section 499
High Courts07 Sept 1926Allowed
Chunilal Jivanlal Shah Vs Pira Miyaji Ghanchi
Bombay High Court · AIR 1927 Bom 234 : (1927) 29 BOMLR 285 : 101 Ind. Cas. 335
High Courts03 Sept 1926
Abdur Rehman Pathan Vs Bharma Budhya Patil
Bombay High Court · (1927) 29 BOMLR 273 : 101 Ind. Cas. 338
Provincial Small Cause Courts Act, 1887 — Section 25