High Courts09 Aug 1926
Narayan Putapa Chandragatgi Vs Vaikunt Subaya Sonde
Bombay High Court · (1926) 28 BOMLR 1245 : (1927) ILR (Bom) 67
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
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Bombay High Court judgments
73,005 judgments · page 3,438 of 3,651
High Courts09 Aug 1926
Narayan Putapa Chandragatgi and Others Vs Vaikunt Subaya Sonde
Bombay High Court · AIR 1927 Bom 1
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts06 Aug 1926Dismissed
Rukmabai Datusa Powar Vs Fakirsa Hanmantsa Chavan
Bombay High Court · AIR 1927 Bom 184 : (1927) 29 BOMLR 230 : (1927) ILR (Bom) 158 : 101 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts04 Aug 1926
F.E. Dinshaw Vs John Carapiet Galstaun
Bombay High Court · AIR 1927 Bom 245 : (1927) 29 BOMLR 382
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts03 Aug 1926Dismissed
Chatur Bawa Mulji Vs Popatlal Narandas
Bombay High Court · AIR 1927 Bom 175 : (1927) 29 BOMLR 228
High Courts02 Aug 1926
Barjorji Shapurji Vs Shripatprasadji Viharilalji Acharya
Bombay High Court · AIR 1927 Bom 145 : (1927) 29 BOMLR 215
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Jul 1926
Chanvirgavda Shivangavda Patil Vs The District Magistrate, Dharwar
Bombay High Court · AIR 1927 Bom 91 : 100 Ind. Cas. 575
Lunacy Act, 1912 — Section 88
High Courts28 Jul 1926Allowed
Madhav Prabhakar Oka Vs Balaji Govind Joshi
Bombay High Court · AIR 1927 Bom 123 : (1927) 29 BOMLR 75 : (1927) ILR (Bom) 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 146
High Courts28 Jul 1926Dismissed
Sursingji Dajiraj Thakorsaheb Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 1213
Bombay Land Revenue Code, 1879 — Section 45(2)Evidence Act, 1872 — Section 124Limitation Act, 1908 — Article 120
High Courts27 Jul 1926
Vallabhdas Narandas and Co. Vs Keshavlal Himatlal
Bombay High Court · AIR 1927 Bom 428 : (1927) 29 BOMLR 660
Arbitration Act, 1899 — Section 11, 15
High Courts26 Jul 1926
Ranchhoddas Laldas and Others Vs Nanji Bhanji and Others
Bombay High Court · AIR 1926 Bom 579
High Courts26 Jul 1926Dismissed
Sobhagmal Gianmal Vs Mukundchand Balia
Bombay High Court · (1926) 28 BOMLR 1376
Bombay Wagers Act — Section 1, 2
High Courts26 Jul 1926Dismissed
Ranchhoddas Laldas Vs Nanji Bhanji
Bombay High Court · (1926) 28 BOMLR 1180
High Courts23 Jul 1926Dismissed
Digambar Tatya Utpat Vs Hari Damodar Utpat
Bombay High Court · AIR 1927 Bom 143 : (1927) 29 BOMLR 102
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts23 Jul 1926Dismissed
Usmanbhai Samadbhai Vs Bai Sakina
Bombay High Court · AIR 1927 Bom 176 : (1927) 29 BOMLR 106
High Courts23 Jul 1926
Savitribai Ganesh Khadilkar Vs Bhaubhat Sakharambhat Khadilkar and Others
Bombay High Court · AIR 1927 Bom 103
High Courts23 Jul 1926Dismissed
Chhaganlal Sakarlal Vani Vs Jayaram Deoraj Thakar
Bombay High Court · AIR 1927 Bom 131 : (1927) 29 BOMLR 107 : (1927) ILR (Bom) 125
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts23 Jul 1926
Savitribai Ganesh Khadilkar Vs Bhaubhat Sakharambhat Khadilkar
Bombay High Court · (1927) 29 BOMLR 64 : (1927) ILR (Bom) 50
High Courts21 Jul 1926Dismissed
Bhavan Lallu Vs Umar Mahomed Bhaiji
Bombay High Court · AIR 1927 Bom 129 : (1927) 29 BOMLR 97 : (1927) ILR (Bom) 43
Bhagdari and Narwadari Act, 1862 — Section 3Evidence Act, 1872 — Section 116