High Courts09 Jul 1926Allowed
Basangouda Budangouda Patil Vs Rudrappa Maliappa Nidwani
Bombay High Court · AIR 1927 Bom 87 : (1926) 28 BOMLR 1507
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,440 of 3,651
High Courts09 Jul 1926
Kalu Dalpat Patil Vs Narayan Dagadu Sutar
Bombay High Court · AIR 1927 Bom 111 : (1927) 29 BOMLR 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
High Courts08 Jul 1926Allowed
Kanhailal Badridas Vs Ismailbhai Kasambhai
Bombay High Court · (1926) 28 BOMLR 1498
Bombay Land Revenue Code, 1879 — Section 119, 121
High Courts08 Jul 1926
Emperor Vs Chhitia Dhuriya
Bombay High Court · (1926) 28 BOMLR 1058 : 97 Ind. Cas. 976
Bombay District Police Act, 1890 — Section 61(a)
High Courts05 Jul 1926
Manibhai Govindbhai Patel and Others Vs The Nadiad City Municipality
Bombay High Court · AIR 1927 Bom 55
Bombay District Municipal Act, 1901 — Section 178, 58
High Courts05 Jul 1926Dismissed
Manibhai Govindbhai Patel Vs The Nadiad City Municipality
Bombay High Court · (1926) 28 BOMLR 1465 : (1927) ILR (Bom) 105
Bombay District Municipal Act, 1901 — Section 178, 58
High Courts02 Jul 1926
Collector of Satara Vs Mahadu Raghu Kadam
Bombay High Court · AIR 1926 Bom 582
Dekkhan Agriculturists Relief Act, 1879 — Section 15B, 22
High Courts02 Jul 1926
Ambadas Harirao Karante Vs Vishnu Govind Boramanikar and Others
Bombay High Court · AIR 1927 Bom 83
Civil Procedure Code, 1908 (CPC) — Section 115, 6
High Courts02 Jul 1926
Ambadas Harirao Karante Vs Vishnu Govind Boramanikar
Bombay High Court · (1926) 28 BOMLR 1461 : (1926) ILR (Bom) 839
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jul 1926
The Collector of Satara Vs Mahadu Raghu Kadam
Bombay High Court · (1926) 28 BOMLR 1231 : (1926) ILR (Bom) 844
Criminal Procedure Code, 1898 (CrPC) — Section 386(3)Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts02 Jul 1926
Narayan Kalu Chambhar Vs Bayaji Appa Sanawane
Bombay High Court · (1926) 28 BOMLR 1191
High Courts01 Jul 1926
Jivangiri Guru Chamalgiri Vs Gajanan Narayan Patkar
Bombay High Court · (1926) 28 BOMLR 1437 : (1926) ILR (Bom) 753
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, 110
High Courts01 Jul 1926Allowed
Nirman Singh Vs Lal Rudra Partab Narain Singh
Bombay High Court · (1926) 28 BOMLR 1409
Limitation Act, 1908 — Article 127Oudh Land Revenue Act, 1878 — Section 61
High Courts01 Jul 1926
Jivangiri Guru Chamelgiri and Another Vs Gajanan Narayan Patkar and Another
Bombay High Court · AIR 1927 Bom 19
Income Tax Act, 1952 — Section 110
High Courts30 Jun 1926
In Re: Llewelyn Evans
Bombay High Court · (1926) 28 BOMLR 1043 : (1926) ILR (Bom) 741 : 97 Ind. Cas. 801
City of Bombay Police Act, 1902 — Section 70Criminal Procedure Code, 1898 (CrPC) — Section 340
High Courts29 Jun 1926Allowed
Babanna Sangappa Vs Parava Ningbasappa
Bombay High Court · (1926) 28 BOMLR 1446 : (1926) ILR (Bom) 815
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5, 148
High Courts29 Jun 1926
Pandharinath Manikshet and Others Vs Ajamkha Sardarkha
Bombay High Court · AIR 1927 Bom 61
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Limitation Act, 1877 — Section 8
High Courts28 Jun 1926
Sursingji Dajiraj Thakorsaheb Vs Secretary of State
Bombay High Court · AIR 1926 Bom 590
Evidence Act, 1872 — Section 124
High Courts28 Jun 1926
Pukhraj Jeshraj Marwadi Vs Jamsetji Rustum Irani
Bombay High Court · AIR 1927 Bom 63
Conveyancing Act, 1881 — Section 70
High Courts28 Jun 1926
Shivaji Sayaji Gaokar Vs Vithal Narayan Mirashi and Others
Bombay High Court · AIR 1927 Bom 53
Civil Procedure Code, 1908 (CPC) — Section 47