High Courts17 Jun 1926
Emperor Vs Jorabhai Kisanbhai
Bombay High Court · (1926) 28 BOMLR 1051 : 97 Ind. Cas. 805
Criminal Procedure Code, 1898 (CrPC) — Section 430
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,442 of 3,651
High Courts15 Jun 1926Dismissed
Saiyid Jowad Hussain Vs Gendan Singh
Bombay High Court · (1926) 28 BOMLR 1395
Limitation Act, 1908 — Article 181
High Courts15 Jun 1926
Emperor Vs Shivabhai Becharbhai
Bombay High Court · (1926) 28 BOMLR 1013 : (1926) ILR (Bom) 683
Evidence Act, 1872 — Section 30
High Courts15 Jun 1926Dismissed
Shravan Shahasing Patil Vs Fattu Valad Saydu Musalman
Bombay High Court · (1926) 28 BOMLR 1357
Limitation Act, 1963 — Article 144
High Courts14 Jun 1926
Maharaj Bhanudas Narayanboa Gosavi Vs Krishnabai Chintaman Deshpande
Bombay High Court · AIR 1927 Bom 11 : (1926) ILR (Bom) 716
Evidence Act, 1872 — Section 114, 78, 79
High Courts10 Jun 1926Allowed
Harkisandas Bhagvandas Vs Bai Dhanu
Bombay High Court · (1926) 28 BOMLR 954
Transfer of Property Act, 1882 — Section 14
High Courts10 Jun 1926Allowed
Birdichand Dhondiram Marwadi Vs Badesaheb Bahamiya
Bombay High Court · (1926) 28 BOMLR 1322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12Limitation Act, 1963 — Article 182
High Courts10 Jun 1926
Harkisandas Bhagvandas and Others Vs Bai Dhanu
Bombay High Court · AIR 1926 Bom 497
Transfer of Property Act, 1882 — Section 54
High Courts09 Jun 1926
Khushal Jeram Vs Emperor
Bombay High Court · (1926) ILR (Bom) 680 : 97 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 354
High Courts09 Jun 1926
Emperor Vs Khushal Jeram
Bombay High Court · AIR 1926 Bom 534
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts08 Jun 1926
Secretary of State Vs Indoorai Bhaurai Desai and Others
Bombay High Court · AIR 1927 Bom 40
Evidence Act, 1872 — Section 114
High Courts08 Jun 1926Allowed
The Secretary of State for India Vs Indoorai Bhaurai Desai
Bombay High Court · (1926) 28 BOMLR 1308 : (1926) ILR (Bom) 698
Evidence Act, 1872 — Section 114
High Courts07 Jun 1926Dismissed
Basaya Nurndaya Dhandvati Vs Murgaya Somaya Jangin
Bombay High Court · (1926) 28 BOMLR 1184
Bombay District Municipal Act, 1901 — Section 26(5)
High Courts07 Jun 1926Dismissed
Emperor Vs Jorabhai Kisabhai
Bombay High Court · (1926) ILR (Bom) 783
Criminal Procedure Code, 1898 (CrPC) — Section 193, 196, 218, 369, 430
High Courts07 Jun 1926
Basaya Nurndaya Dhandvati and Others Vs Murgaya Somaya Jangin and Others
Bombay High Court · AIR 1926 Bom 576
Bombay District Municipal Act, 1901 — Section 26(5)
High Courts04 Jun 1926
Emperor Vs Vishvanath Nana Karpe and Others
Bombay High Court · AIR 1926 Bom 535
Bombay District Municipal Act, 1901 — Section 90
High Courts04 Jun 1926
Emperor Vs Vishvanath Nana Karpe
Bombay High Court · (1926) 28 BOMLR 1033 : (1926) ILR (Bom) 674
Bombay District Municipal Act, 1890 — Section 90Bombay District Police Act, 1890 — Section 61(F)
High Courts03 Jun 1926
Chunilal Hargovan Vs Emperor
Bombay High Court · AIR 1927 Bom 67 : 97 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 412
High Courts03 Jun 1926
Trimbak Balwant Vaidya Vs Emperor
Bombay High Court · AIR 1926 Bom 548 : (1926) ILR (Bom) 673
High Courts03 Jun 1926
Trimbak Balvant Vaidya Vs Emperor
Bombay High Court · 97 Ind. Cas. 751
Criminal Procedure Code, 1898 (CrPC) — Section 423