High Courts26 Mar 1926
Hiralal Valavdas Vs Bai Amba
Bombay High Court · (1926) 28 BOMLR 669
Criminal Procedure Code, 1898 (CrPC) — Section 485, 488
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,444 of 3,651
High Courts26 Mar 1926Dismissed
Balbhaddar Singh Vs Badri Sah
Bombay High Court · (1926) 28 BOMLR 921
Penal Code, 1860 (IPC) — Section 211
High Courts25 Mar 1926
Motigavri Vs Naranji Dwarkadas
Bombay High Court · AIR 1927 Bom 362 : 102 Ind. Cas. 408
Limitation Act, 1908 — Article 60
High Courts25 Mar 1926Dismissed
Bhikabai Ghatu Bhange Vs Goja Mhaku Bhange
Bombay High Court · (1926) 28 BOMLR 1090
High Courts24 Mar 1926
Shidlingappa Gurulingappa Vs Emperor
Bombay High Court · AIR 1926 Bom 416
Criminal Procedure Code, 1898 (CrPC) — Section 35(3)Penal Code, 1860 (IPC) — Section 323, 354
High Courts24 Mar 1926
Jamnadas Gordhandas Vs Damodardas Chunilal
Bombay High Court · AIR 1927 Bom 424 : (1927) 29 BOMLR 418 : 103 Ind. Cas. 225
Limitation Act, 1908 — Section 10
High Courts24 Mar 1926
Emperor Vs Shidlingappa Gurulingappa
Bombay High Court · (1926) 28 BOMLR 668
Criminal Procedure Code, 1898 (CrPC) — Section 35(3)Penal Code, 1860 (IPC) — Section 328, 354
High Courts23 Mar 1926
Vassanji Mulji and Others Vs Mulji Ranchhod Ved and Others
Bombay High Court · AIR 1926 Bom 405
Presidency Towns Insolvency Act, 1909 — Section 9(g)
High Courts23 Mar 1926
Caitano De Mello Vs The Meridian Electrical Engineering Co.
Bombay High Court · AIR 1927 Bom 357 : 102 Ind. Cas. 400
Fatal Accidents Act, 1855 — Section 1
High Courts23 Mar 1926Allowed
Vassanji Mulji Vs Mulji Ranchhod Ved
Bombay High Court · (1926) 28 BOMLR 677 : (1926) ILR (Bom) 624
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts23 Mar 1926
Ganesh Lal Vs Khetramohan Mahaptra
Bombay High Court · (1926) 28 BOMLR 931
Limitation Act, 1908 — Article 66
High Courts18 Mar 1926
Krishnaji Govind Pophale and Others Vs Gopal Krishna Sarvate
Bombay High Court · AIR 1926 Bom 478
High Courts18 Mar 1926
Manchersha Sorabji Vs Virjivallabhdas Jekisondas
Bombay High Court · AIR 1926 Bom 537
Easements Act, 1882 — Section 23
High Courts18 Mar 1926
Krishnaji Govind Pophale Vs Gopal Krishna Sarvate
Bombay High Court · (1926) 28 BOMLR 676
High Courts18 Mar 1926
Manchersha Sorabji Shet Vs Virijvalavdas Jekisandas
Bombay High Court · (1926) 28 BOMLR 1158 : (1926) ILR (Bom) 635
Easements Act, 1882 — Section 23
High Courts15 Mar 1926
Muthu K.R. Alagappa Chettiar Vs Nagindas Fulchand Chinoy
Bombay High Court · AIR 1926 Bom 383
Presidency Towns Insolvency Act, 1909 — Section 9(g)
High Courts15 Mar 1926Dismissed
Rajaram Tukaram Vs The Central Bank of India Ltd.
Bombay High Court · (1926) 28 BOMLR 879
Civil Procedure Code, 1908 (CPC) — Section 21Evidence Act, 1872 — Section 40, 44
High Courts15 Mar 1926Allowed
Muthu K.R.V. Alagappa Chettiar Vs Nagindas Fulchand Chinoy
Bombay High Court · (1926) 28 BOMLR 680
Presidency Towns Insolvency Act, 1909 — Section 9(g)
High Courts15 Mar 1926Dismissed
Lakhmi Chand Vs Musammat Anandi
Bombay High Court · (1926) 28 BOMLR 910
High Courts15 Mar 1926
Rajaram Tukaram Vs Central Bank of India Ltd.
Bombay High Court · AIR 1926 Bom 481
Civil Procedure Code, 1908 (CPC) — Section 21