High Courts16 Feb 1926
Raghunath Shivram Kulkarni Vs Narayan Chintaman Deshmukh
Bombay High Court · (1926) 28 BOMLR 543 : 95 Ind. Cas. 267
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,446 of 3,651
High Courts16 Feb 1926
The Collector of Thana Vs Chaturbhuj Radha Krishna
Bombay High Court · (1926) 28 BOMLR 548 : 95 Ind. Cas. 513
High Courts16 Feb 1926
Sourendra Mohan Sinha Vs Hari Prasad Sinha
Bombay High Court · (1926) 28 BOMLR 1260
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15(1)
High Courts16 Feb 1926
Raghunath Shivram Kulkarni and Others Vs Narayan Chintaman Deshmukh and Others
Bombay High Court · AIR 1926 Bom 368
High Courts10 Feb 1926
Ayub Haji Suleman Vs Jainuddin Gulamalli Maulvi
Bombay High Court · AIR 1926 Bom 362 : 95 Ind. Cas. 270
Provincial Small Cause Courts Act, 1887 — Section 35
High Courts10 Feb 1926
In Re: Mallappa Basappa Kurnahallu
Bombay High Court · AIR 1926 Bom 313 : 95 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Feb 1926
Ayub Haji Suleman Vs Jainuddin Gulamali Maulvi
Bombay High Court · (1926) 28 BOMLR 540
High Courts10 Feb 1926Allowed
Jadhav Gopal Vs Samal Bechar
Bombay High Court · (1926) 28 BOMLR 545 : 95 Ind. Cas. 511
High Courts09 Feb 1926Allowed
Hira Jitajishet Marwadi Vs Daula Khetajishet Marwadi
Bombay High Court · (1926) 28 BOMLR 539 : 95 Ind. Cas. 259
Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts08 Feb 1926Allowed
Bombay Improvement Trust Vs Mervanji Manekji Mistry
Bombay High Court · (1926) 28 BOMLR 701
High Courts05 Feb 1926
Mahomed Jafer Vs Sheikh Ahmed
Bombay High Court · AIR 1926 Bom 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts04 Feb 1926
Mahomed Khaleel Shirazi Vs Les Tanneries Lyonnaises
Bombay High Court · (1926) 28 BOMLR 1391
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107
High Courts04 Feb 1926
Emperor Vs Azimkhan Zainkhan
Bombay High Court · (1928) 30 BOMLR 84 : 110 Ind. Cas. 107
Coroners Act, 1871 — Section 20Evidence Act, 1872 — Section 132
High Courts03 Feb 1926Dismissed
Bhikhabhai Oghaddas Shah Vs Purshottam Girdhardas Shah
Bombay High Court · (1926) 28 BOMLR 695 : (1926) ILR (Bom) 558
High Courts03 Feb 1926Allowed
Emperor Vs Kaikobad Sorabji
Bombay High Court · (1926) 28 BOMLR 486 : 95 Ind. Cas. 58
Railways Act, 1890 — Section 108
High Courts02 Feb 1926Dismissed
Mahomedalli Allabux Vs Ismailji Abdulali
Bombay High Court · (1926) 28 BOMLR 471 : (1926) ILR (Bom) 616 : 95 Ind. Cas. 49
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts02 Feb 1926
Bank of Baroda Vs H.B. Shivdasani
Bombay High Court · AIR 1926 Bom 427
Companies Act, 1956 — Section 233
High Courts02 Feb 1926Allowed
The Bank of Baroda Vs H.B. Shivdasani
Bombay High Court · (1926) 28 BOMLR 689 : (1926) ILR (Bom) 547
Companies Act, 1956 — Section 283
High Courts29 Jan 1926Dismissed
Bhagwan Savalaram Sonar Vs Dattatraya Jayakt Purandhare and Another
Bombay High Court · (1926) ILR (Bom) 457
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 9 Rule 9, 103, 141, 151