High Courts12 Mar 1926
Balkrishna Raoji Velankar and Others Vs Parashram Mahadeo Ketkar
Bombay High Court · AIR 1926 Bom 479
Registration Act, 1908 — Section 83
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,445 of 3,651
High Courts12 Mar 1926
Narottamdas Lallubhai Patel Vs Bai Dhanlaxmi
Bombay High Court · AIR 1926 Bom 573
Registration Act, 1908 — Section 17(1)(b)
High Courts12 Mar 1926Dismissed
Pursuttamdas Agarwalla Vs Gobind P. Agarwalla
Bombay High Court · (1926) 28 BOMLR 917
High Courts12 Mar 1926
Balkrishna Raoji Velankar Vs Parashram Mahadeo Ketkar
Bombay High Court · (1926) 28 BOMLR 949 : (1926) ILR (Bom) 628
Registration Act, 1908 — Section 33
High Courts11 Mar 1926
Chaturbhuj Bhavanidas Vs Kalyanji Bhimji
Bombay High Court · AIR 1927 Bom 239 : (1927) 29 BOMLR 399
Specific Relief Act, 1877 — Section 35
High Courts08 Mar 1926
Sayad Daud Sayad Mahomed Vs Mulna Mahomed Sayad and Others
Bombay High Court · AIR 1926 Bom 366
High Courts08 Mar 1926
Vaman Balvant Pophale Vs Jagannath Govind Pophale and Others
Bombay High Court · AIR 1926 Bom 364
High Courts08 Mar 1926Dismissed
Sayad Daud Sayad Mahomed Vs Mulna Mahomed Sayad
Bombay High Court · (1926) 28 BOMLR 554
High Courts08 Mar 1926Dismissed
Vaman Balvant Pophale Vs Jagannath Govind Pophale
Bombay High Court · (1926) 28 BOMLR 556 : 95 Ind. Cas. 528
High Courts04 Mar 1926
Bai Sona Vs Bai Hiragavri
Bombay High Court · AIR 1926 Bom 374
Transfer of Property Act, 1882 — Section 108(j)
High Courts03 Mar 1926
Emperor Vs Yeshvant Satva Chaugule
Bombay High Court · (1926) 28 BOMLR 497
Criminal Procedure Code, 1898 (CrPC) — Section 225
High Courts01 Mar 1926Dismissed
M.P. Bharucha Vs Wadilal Sarabhai and Co. and Maganlal C. Ghia
Bombay High Court · (1926) 28 BOMLR 777
Contract Act, 1872 — Section 121, 95
High Courts25 Feb 1926
Rustomji Dorabji Vs Keshavji Damji
Bombay High Court · AIR 1926 Bom 567
Transfer of Property Act, 1882 — Section 99
High Courts23 Feb 1926Allowed
Madivallappa Irbhadrappa Vs Mallappa Somappa
Bombay High Court · (1926) 28 BOMLR 711
High Courts23 Feb 1926
Mahadev Ganesh Jamsandekar Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 550 : 95 Ind. Cas. 515
High Courts23 Feb 1926
Mahadeo Ganesh Jamsandekar Vs Secretary of State
Bombay High Court · AIR 1926 Bom 367
High Courts19 Feb 1926Allowed
Shivputrappa Parappa Kamshetti Vs Shivrudrappa Kalappa Huli
Bombay High Court · (1926) 28 BOMLR 708
High Courts17 Feb 1926Dismissed
C.S. Ramanujachary Vs Pohoomal Bros.
Bombay High Court · (1926) 28 BOMLR 1275 : (1926) ILR (Bom) 665
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts16 Feb 1926
Collector of Thana Vs Chaturbhuj Radha Krishna and Others
Bombay High Court · AIR 1926 Bom 365
High Courts16 Feb 1926Allowed
Vishwanath Dhoxdiraj Gayadhani Vs Pandh Arinath Ganesh and Another
Bombay High Court · (1926) ILR (Bom) 600
Civil Procedure Code, 1908 (CPC) — Section 66