High Courts03 Jun 1926
Emperor Vs Trimbak Balvant Vaidya
Bombay High Court · (1926) 28 BOMLR 1022
Criminal Procedure Code, 1898 (CrPC) — Section 423
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,443 of 3,651
High Courts03 Jun 1926
Emperor Vs Chunilal Hargovan
Bombay High Court · (1926) 28 BOMLR 1023
Bombay District Municipal Act, 1901 — Section 50Bombay District Police Act, 1890 — Section 61ACriminal Procedure Code, 1898 (CrPC) — Section 412
High Courts03 Jun 1926
Emperor Vs Kasturi Shidrama Bogar
Bombay High Court · (1926) 28 BOMLR 1031
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)
High Courts02 Jun 1926
Ramchandra Bajaji Bhandgire and Others Vs Shripati Sabhaji Bhandgire
Bombay High Court · AIR 1926 Bom 595
Transfer of Property Act, 1882 — Section 63, 76(c)
High Courts02 Jun 1926Dismissed
Ramchandra Bajaji Bhandgire Vs Shripati Subhaji Bhandgire
Bombay High Court · (1926) 28 BOMLR 1258
Transfer of Property Act, 1882 — Section 63
High Courts05 May 1926Allowed
Emperor Vs Shetya Timma Waddar
Bombay High Court · (1926) 28 BOMLR 1003 : 97 Ind. Cas. 654
Penal Code, 1860 (IPC) — Section 300(4), 302
High Courts05 May 1926
Empeor Vs Shetya Timma Wadar and Others
Bombay High Court · AIR 1926 Bom 518
Penal Code, 1860 (IPC) — Section 302
High Courts29 Apr 1926
Bai Nagubai Vs Bai Monghibai
Bombay High Court · (1926) 28 BOMLR 1143 : (1926) ILR (Bom) 604
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts10 Apr 1926
Navnitlal Chabildas Vs The Scindia Steam Navigation Co. Ltd.
Bombay High Court · AIR 1927 Bom 609 : (1927) 29 BOMLR 1362
Companies Act, 1913 — Section 20
High Courts09 Apr 1926
Sripad Vishnu Pandit Vs Secretary of State for India
Bombay High Court · AIR 1926 Bom 581
Penal Code, 1860 (IPC) — Section 124A
High Courts09 Apr 1926
In Re: The Western India Turf Club
Bombay High Court · (1926) 28 BOMLR 1236
Finance Act, 1925 — Section 7Income Tax Act, 1922 — Section 66(2)
High Courts07 Apr 1926
Raphael Pereira Vs Emperor
Bombay High Court · AIR 1926 Bom 517
Evidence Act, 1872 — Section 25
High Courts06 Apr 1926
Ratanchand Khimchand Motishaw and Co. Vs Commissioner of Income Tax
Bombay High Court · AIR 1926 Bom 566
Income Tax Act, 1961 — Section 66(2)
High Courts06 Apr 1926Dismissed
Ratanchand Khimchand Motishaw Vs The Commissioner of Income Tax
Bombay High Court · (1926) 28 BOMLR 1096
Income Tax Act, 1922 — Section 33
High Courts06 Apr 1926
Bhau Laxman Dhor Vs Budha Manku Dhor
Bombay High Court · (1926) 28 BOMLR 765
Limitation Act, 1908 — Section 28
High Courts01 Apr 1926
Madhav Raghvendra Kulkarni Vs Emperor
Bombay High Court · AIR 1926 Bom 382
Criminal Procedure Code, 1898 (CrPC) — Section 413, 562Penal Code, 1860 (IPC) — Section 352
High Courts01 Apr 1926
Emperor Vs Madhav Raghvendea Kulkarni
Bombay High Court · (1926) 28 BOMLR 671
Criminal Procedure Code, 1898 (CrPC) — Section 407, 408, 413
High Courts31 Mar 1926
In Re: Frank Portlock
Bombay High Court · AIR 1926 Bom 542
Stamp Act, 1899 — Section 24
High Courts31 Mar 1926
In Re : Frank Portlock
Bombay High Court · (1926) 28 BOMLR 1091 : (1926) ILR (Bom) 640
Stamp Act, 1899 — Section 24
High Courts26 Mar 1926
Emperor Vs Raghoo Ganpat
Bombay High Court · AIR 1926 Bom 404
Evidence Act, 1872 — Section 145, 155