COURT ARCHIVE

Bombay High Court judgments

73,005 judgments · page 3,437 of 3,651

High Courts02 Sept 1926

Ganesh Tavanappa Burde Vs Tatya Bharmappa Mirji

Bombay High Court · AIR 1927 Bom 257 : (1927) 29 BOMLR 280 : (1927) ILR (Bom) 236 : 101 Ind. Cas. 343

Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 10

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High Courts02 Sept 1926

Emperor Vs Kalu Mahadu Patil

Bombay High Court · (1927) 29 BOMLR 707

Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420

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High Courts02 Sept 1926Allowed

Ningappa Marbasappa Arleshwar Vs Gyanaji Pomaji Marwadi

Bombay High Court · AIR 1927 Bom 157 : (1927) 29 BOMLR 269 : (1927) ILR (Bom) 231 : 101 Ind. Cas. 155

Registration Act, 1908 — Section 49

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High Courts02 Sept 1926

Kalu Mahadu Patil Vs Emperor

Bombay High Court · AIR 1927 Bom 432 : 102 Ind. Cas. 342

Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420

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High Courts01 Sept 1926

Emperor Vs Laxman

Bombay High Court · AIR 1927 Bom 38

Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 406

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High Courts01 Sept 1926

Palmerino Vs Mrs. Palmerino

Bombay High Court · AIR 1927 Bom 46

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts01 Sept 1926Dismissed

Shripadbhat Anantbhat Joshi Vs Rama Babaji Lathi

Bombay High Court · AIR 1927 Bom 270 : (1927) 29 BOMLR 274 : 101 Ind. Cas. 340

Bombay Land Revenue Code, 1879 — Section 83

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High Courts01 Sept 1926

Emperor Vs Laxman Alias Babu Baloba Shinde

Bombay High Court · (1926) 28 BOMLR 1292 : (1927) ILR (Bom) 101

Criminal Procedure Code, 1898 (CrPC) — Section 181(2)

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High Courts31 Aug 1926

Emperor Vs Nanoo Sheikh Ahmed

Bombay High Court · (1926) 28 BOMLR 1196

Bombay Abkari (Amendment) Act, 1912 — Section 41Evidence Act, 1872 — Section 25

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High Courts31 Aug 1926

Nanoo Sheikh Ahmed Vs Emperor

Bombay High Court · AIR 1927 Bom 4 : (1927) ILR (Bom) 78

Evidence Act, 1872 — Section 125, 25

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High Courts26 Aug 1926Dismissed

Sheikh Sultan Rahim Vs Ranchhodji Mulji

Bombay High Court · AIR 1927 Bom 149 : (1927) 29 BOMLR 249 : (1927) ILR (Bom) 224 : 101 Ind. Cas. 140

Dekkhan Agriculturists Relief Act, 1879 — Section 10A

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High Courts21 Aug 1926Dismissed

Balai Shidli Jogati Vs Subba Santu Mahar

Bombay High Court · AIR 1927 Bom 191 : (1927) 29 BOMLR 246 : 101 Ind. Cas. 135

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High Courts20 Aug 1926Dismissed

Sitaram Dattaji Rangnekar Vs Anant Hari Kamat Agarkar

Bombay High Court · AIR 1927 Bom 156 : (1927) 29 BOMLR 244 : 101 Ind. Cas. 129

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High Courts17 Aug 1926Allowed

In Re: Maneklal Garbaddas

Bombay High Court · (1926) 28 BOMLR 1296

Criminal Procedure Code, 1898 (CrPC) — Section 195

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High Courts16 Aug 1926

Shankar Baji Joshi Vs Kashinath Ganesh Puranik

Bombay High Court · (1927) 29 BOMLR 1 : (1927) ILR (Bom) 194

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High Courts13 Aug 1926Dismissed

Haji Mirza Masham Ispahani Vs Mirza Ahmed Ispahani

Bombay High Court · AIR 1927 Bom 256 : (1927) 29 BOMLR 214

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High Courts12 Aug 1926Dismissed

Mahomedsa Khadirsa Vs Khadirsa Hajisa

Bombay High Court · AIR 1927 Bom 398 : (1927) 29 BOMLR 241 : 103 Ind. Cas. 418

Limitation Act, 1908 — Section 10

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High Courts11 Aug 1926

Kesserbai Vs Kaku Vallabhdas Ravji Bilasrai Laxminarayan Vs Karsondas Damodar and Co.

Bombay High Court · AIR 1927 Bom 394 : (1927) 29 BOMLR 665

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73

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High Courts11 Aug 1926Dismissed

Sitabai Ramrao Deshmukh Vs Govindrao Ramrao Deshmukh

Bombay High Court · AIR 1927 Bom 151 : (1927) 29 BOMLR 236 : (1927) ILR (Bom) 217 : 101 Ind. Cas. 46

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High Courts11 Aug 1926

Raghunandan Nanu Kothare Vs Hormasji Bezonji Bamji

Bombay High Court · AIR 1927 Bom 187 : (1927) 29 BOMLR 207 : (1927) ILR (Bom) 342

Contract Act, 1872 — Section 239

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