COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,435 of 3,651
Emperor Vs Kalia Amra
Bombay High Court · (1927) 29 BOMLR 168
Kachireddi Nagireddi Vs Sakireddi Chinna Narayanareddi
Bombay High Court · (1927) 29 BOMLR 786
Devshi Harpal Vs Bhikamchand Ramchand
Bombay High Court · AIR 1927 Bom 125 : (1927) 29 BOMLR 147
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 800
Emperor Vs Mahadevappa Hanmantappa
Bombay High Court · AIR 1927 Bom 209 : 100 Ind. Cas. 972
Godavaribai Govindrao Saswadkar Vs Deekappa Mallappa
Bombay High Court · AIR 1927 Bom 247 : (1927) 29 BOMLR 319 : 101 Ind. Cas. 411
Pathumsa Ammal Vs Rajagopala Mudaliyar
Bombay High Court · (1927) 29 BOMLR 777
Fitzholmes Vs The Bank of Upper India
Bombay High Court · (1927) 29 BOMLR 782
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 772
Lalit Mohan Pal Roy Vs Dayamoyi Roy Chowdhurani
Bombay High Court · (1927) 29 BOMLR 759
Jagannath Prosad Singh Chowdhury Vs Surajmul Jalal
Bombay High Court · (1927) 29 BOMLR 752
Umed Mal Vs Chand Mal
Bombay High Court · (1927) 29 BOMLR 755
Morarji Kanji Vs Bai Panbai
Bombay High Court · (1927) 29 BOMLR 683
Bai Jivi Vs Narsing Lalbhai
Bombay High Court · AIR 1927 Bom 264 : (1927) 29 BOMLR 332 : (1927) ILR (Bom) 329 : 101 Ind. Cas. 403
Rangavva Hanmappa Bidri Vs Sheshappa Bidri
Bombay High Court · AIR 1927 Bom 228 : (1927) 29 BOMLR 327 : (1927) ILR (Bom) 258 : 101 Ind. Cas. 416
Jetha Devji and Co. Vs Durgadutt Ramnivas
Bombay High Court · AIR 1927 Bom 365 : (1927) 29 BOMLR 416
Lakhmichand Khetsey Punja Vs Ratanbai and Others
Bombay High Court · (1927) ILR (Bom) 274 : 101 Ind. Cas. 210