High Courts04 Mar 1927
Motor Emporium Company Vs N.H. Moos
Bombay High Court · AIR 1927 Bom 606 : (1927) 29 BOMLR 1446
Companies Act, 1956 — Section 229, 230Presidency Towns Insolvency Act, 1909 — Section 49
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,432 of 3,651
High Courts03 Mar 1927Allowed
Kala Chand Banerjee Vs Jagannath Marwari
Bombay High Court · (1927) 29 BOMLR 882
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Provincial Insolvency Act, 1920 — Section 16
High Courts03 Mar 1927
Dhanna Mal Vs Moti Sagar
Bombay High Court · (1927) 29 BOMLR 870
Civil Procedure Code, 1908 (CPC) — Section 100, 101Registration Act, 1908 — Section 17
High Courts03 Mar 1927Dismissed
Secretary of State for India Vs Tarak Chandra Sadhukhan
Bombay High Court · (1927) 29 BOMLR 953
High Courts28 Feb 1927Dismissed
Narayan Pundlik Valanju Vs Lakshman Daji Sirsekar
Bombay High Court · AIR 1927 Bom 456 : (1927) 29 BOMLR 930 : (1927) ILR (Bom) 784
High Courts28 Feb 1927
P.D. Shamdasani Vs S.M. Pochkhanavala
Bombay High Court · AIR 1927 Bom 414 : (1927) 29 BOMLR 722
Companies Act, 1913 — Section 282
High Courts24 Feb 1927Allowed
Keshoram Poddar Vs Nundo Lal Mullick
Bombay High Court · (1927) 29 BOMLR 868
Civil Procedure Code, 1908 (CPC) — Section 115(b)
High Courts23 Feb 1927
Chimanlal Manekkal Vs Emperor
Bombay High Court · 102 Ind. Cas. 345
Bombay District Municipal Act, 1901 — Section 77(2)Criminal Procedure Code, 1898 (CrPC) — Section 261(6)
High Courts23 Feb 1927
Emperor Vs Chimanlal Maneklal
Bombay High Court · (1927) 29 BOMLR 710
Bombay District Municipal Act, 1901 — Section 72(2)
High Courts22 Feb 1927
P.D. Shamdasani and Others Vs Tata Industrial Bank Ltd.
Bombay High Court · AIR 1927 Bom 529
High Courts22 Feb 1927
P.D. Shamdasani Vs The Tata Industrial Bank Ltd.
Bombay High Court · (1927) 29 BOMLR 1093 : 103 Ind. Cas. 731
High Courts22 Feb 1927Dismissed
Banku Behary Chatterji Vs Naraindas Dutt
Bombay High Court · (1927) 29 BOMLR 850
High Courts21 Feb 1927Dismissed
Ratanbai Karsetji Sunavala Vs Narayandas Prayagdas
Bombay High Court · AIR 1927 Bom 478 : (1927) 29 BOMLR 900 : (1927) ILR (Bom) 771
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1Succession Act, 1865 — Section 266
High Courts17 Feb 1927
Tulsi Lalji Vs Omkar Huna
Bombay High Court · AIR 1927 Bom 399 : (1927) 29 BOMLR 897 : (1927) ILR (Bom) 492
Bombay Pleaders Act, 1920 — Section 20
High Courts15 Feb 1927
Sitaram Laxmanrao Kadam Vs Dharmasukhram Tansukhram Tripathi
Bombay High Court · AIR 1927 Bom 487 : (1927) 29 BOMLR 1124 : (1927) ILR (Bom) 971 : 103 Ind. Cas. 906
Registration Act, 1908 — Section 32
High Courts15 Feb 1927
Shridhar Anant Ganpule Vs Ganu Ragho Gurav
Bombay High Court · AIR 1927 Bom 422 : (1927) 29 BOMLR 891
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts14 Feb 1927Allowed
Abdul Rehman Ibrahim Vs Vinayak Jayavantrao Deshmukh
Bombay High Court · AIR 1927 Bom 540 : (1927) 29 BOMLR 1056
Bombay Land Revenue Code, 1879 — Section 56