High Courts31 Mar 1927Dismissed

Maung Sin Vs Ma Tok

Bombay High Court · (1927) 29 BOMLR 1014

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 182
High Courts31 Mar 1927Allowed

Vertannes Vs Robinson

Bombay High Court · (1927) 29 BOMLR 1017

Evidence Act, 1872 — Section 116Probate and Administration Act, 1881 — Section 4
High Courts22 Mar 1927Dismissed

Emperor Vs Dajiba Ramji Patil

Bombay High Court · (1927) 29 BOMLR 718 : (1927) ILR (Bom) 512

Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 417