High Courts11 Jul 1927Dismissed
Shri Shushilendratirth Swami Vs Secretary of State For India
Bombay High Court · AIR 1927 Bom 616 : (1927) 29 BOMLR 1405
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,429 of 3,651
High Courts07 Jul 1927Dismissed
Ravji Andu Nikam Vs Rama Krishna Mane
Bombay High Court · AIR 1928 Bom 14 : (1927) 29 BOMLR 1346
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Jul 1927Dismissed
V.E.A.R.M. Firm Vs Maung Ba Kyin
Bombay High Court · (1927) 29 BOMLR 1481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts29 Jun 1927Dismissed
Purshottam Yeshwant Acharekar Vs Vishnu Gorathe Dalvi
Bombay High Court · (1927) 29 BOMLR 1332
High Courts28 Jun 1927
Laxmanrao Madhavrao Jahagirdar Vs Shrinivas Lingo Nadgir
Bombay High Court · (1927) 29 BOMLR 1484 : (1927) ILR (Bom) 830
Bombay Hereditary Offices Act, 1874 — Section 25Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Limitation Act, 1908 — Article 120
High Courts28 Jun 1927Allowed
Raja Rajeswara Setupati Vs Muthanan Servai
Bombay High Court · (1927) 29 BOMLR 1400
High Courts28 Jun 1927
Emperor Vs Nana Khanderao Ghadge
Bombay High Court · (1927) 29 BOMLR 1476
Criminal Procedure Code, 1898 (CrPC) — Section 195(a)Penal Code, 1860 (IPC) — Section 179
High Courts28 Jun 1927Dismissed
Kaikhushroo Rustomji Wallace Vs The Bombay Company Limited
Bombay High Court · (1927) 29 BOMLR 1367
High Courts25 Jun 1927
Premchand Hira Vs Bai Galal
Bombay High Court · AIR 1927 Bom 594 : (1927) 29 BOMLR 1336 : (1927) ILR (Bom) 1026
Divorce Act, 1869 — Section 10
High Courts24 Jun 1927Dismissed
Gopal Narayan Kulkarni Vs Sanmukhappa Ningappa Angadi
Bombay High Court · AIR 1927 Bom 603 : (1927) 29 BOMLR 1325
Bombay Local Boards Act, 1923 — Section 35(2)(b)
High Courts20 Jun 1927
Yeshvadabai Vaman Karandikar Vs Ramchandra Shankar Patvardhan
Bombay High Court · (1927) 29 BOMLR 1320
Succession Act, 1925 — Section 99
High Courts18 Jun 1927Allowed
Lim Yam Hong Vs Lam Choon and Company
Bombay High Court · (1928) 30 BOMLR 757
High Courts16 Jun 1927Dismissed
Manche Anege Akue Vs Manche Kojo Ababio IV
Bombay High Court · (1928) 30 BOMLR 755
High Courts01 Jun 1927Dismissed
J.B. Petit Vs The Municipal Corporation of Bombay
Bombay High Court · AIR 1927 Bom 622 : (1927) 29 BOMLR 1430
City of Bombay Municipal Council Act, 1988 — Section 36(q), 37
High Courts30 May 1927Dismissed
Carl Franz Adolf Otto Ingenohl Vs Wing On and Company (Shanghai), Ltd.
Bombay High Court · (1928) 30 BOMLR 753
High Courts27 May 1927Dismissed
Bhagchand Dagdusa Gujrathi Vs The Secretary of State for India
Bombay High Court · (1927) 29 BOMLR 1227 : (1927) ILR (Bom) 725
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 May 1927Dismissed
Soniram Jeetmull Vs Tata and Company Limited
Bombay High Court · (1927) 29 BOMLR 1027
Contract Act, 1872 — Section 49
High Courts17 May 1927Dismissed
Indar Prasad Vs Jagmohan Das
Bombay High Court · (1927) 29 BOMLR 1154
Oaths Act, 1873 — Section 8, 9
High Courts05 May 1927Dismissed
Sasti Kinkar Banerjee Vs Hursookdas Chogemull
Bombay High Court · (1927) 29 BOMLR 1179
Presidency Towns Insolvency Act, 1909 — Section 22