High Courts10 Oct 1927
Mangaldas Kilabhai Patel Vs The Secretary of State for India
Bombay High Court · 108 Ind. Cas. 709
Court Fees Act, 1870 — Section 19DLimitation Act, 1908 — Section 10
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,427 of 3,651
High Courts10 Oct 1927
In Re: Shripad G. Chandavarkar
Bombay High Court · AIR 1928 Bom 184 : (1928) 30 BOMLR 70 : (1928) ILR (Bom) 151 : 108 Ind. Cas. 27
Penal Code, 1860 (IPC) — Section 216
High Courts26 Sept 1927Dismissed
Huchangouda adoptive father Rudragouda Patil and Others Vs Kallawa kom Kal-Lappa Kitturawar and Another Kallawa kom Kal-Lappa Kitturawar and Another Vs Huchangouda adoptive father Rudragouda Patil and Others
Bombay High Court · (1928) ILR (Bom) 132
Civil Procedure Code, 1908 (CPC) — Section 35(3)Evidence Act, 1872 — Section 114Hereditary Offices Act, 1874 — Section 4
High Courts16 Sept 1927
Alimahomed Akbarally Vs Shamsuddin Dadamiya
Bombay High Court · AIR 1928 Bom 145 : (1928) 30 BOMLR 131
Civil Procedure Code, 1908 (CPC) — Section 75
High Courts30 Aug 1927Allowed
Emperor Vs Fardunji C. Gora
Bombay High Court · AIR 1927 Bom 630 : (1927) 29 BOMLR 1470
Criminal Procedure Code, 1898 (CrPC) — Section 21
High Courts26 Aug 1927
Ganpat Tukaram Mali Vs Sopana Tukaram Mali
Bombay High Court · AIR 1928 Bom 35 : 107 Ind. Cas. 257
Bills of Exchange Act, 1882 — Section 57Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts23 Aug 1927
Emperor Vs Chhotalal Mansukhram
Bombay High Court · AIR 1928 Bom 389 : (1928) 30 BOMLR 1082
Bombay City Municipalities Act, 1925 — Section 123(7)
High Courts23 Aug 1927Dismissed
Bhailal Ntahabhai Vs Kalansang Gulabsang
Bombay High Court · (1927) 29 BOMLR 1558 : (1928) ILR (Bom) 55
High Courts18 Aug 1927
Kaikhushru Kharsedji Tantra Vs Navajbai
Bombay High Court · AIR 1928 Bom 34 : (1927) 29 BOMLR 1520
High Courts17 Aug 1927Dismissed
Narayan Balaji Bandivdekar Vs Govind Sakharam Nimkar
Bombay High Court · AIR 1928 Bom 28 : (1927) 29 BOMLR 1563
Limitation Act, 1859 — Section 15Limitation Act, 1871 — Section 29
High Courts17 Aug 1927
In Re: Maneklal Garbaddas
Bombay High Court · AIR 1927 Bom 47
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Aug 1927Dismissed
G.I.P. Railway Vs Kashinath Chimnaji
Bombay High Court · AIR 1928 Bom 1 : (1927) 29 BOMLR 1544 : (1928) ILR (Bom) 45
Workmens Compensation Act, 1923 — Section 10, 3
High Courts15 Aug 1927
The Bombay Steam Navigation Co. Ltd. Vs Vasudev Baburao Kamat
Bombay High Court · AIR 1928 Bom 5 : (1927) 29 BOMLR 1551 : (1928) ILR (Bom) 37
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 151, 152Government of India Act, 1915 — Section 106
High Courts12 Aug 1927
Nathabhai Devidas Vs Vaghjibhai Jhaverbhai
Bombay High Court · AIR 1928 Bom 20 : (1927) 29 BOMLR 1577 : (1928) ILR (Bom) 32
Guardians and Wards Act, 1890 — Section 39Trusts Act, 1882 — Section 73, 74
High Courts10 Aug 1927
Emperor Vs Kallasani
Bombay High Court · AIR 1927 Bom 629 : (1927) 29 BOMLR 1478
Bombay District Police Act, 1890 — Section 61(o)Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 403(1)Penal Code, 1860 (IPC) — Section 160
High Courts04 Aug 1927Allowed
Lakshman Punju Shet Vs Krishnaji Maharu Bhoi
Bombay High Court · (1927) 29 BOMLR 1425
Evidence Act, 1872 — Section 68
High Courts29 Jul 1927
Bhukhandas Lallubhai Vs Thakoreram Kapilram
Bombay High Court · AIR 1927 Bom 640 : (1927) 29 BOMLR 1465
High Courts28 Jul 1927Dismissed
Mariyam Hakim Momin Vs The Secretary of State for India
Bombay High Court · (1927) 29 BOMLR 1427
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Jul 1927Allowed
The Secretary of State for India Vs Girjabai
Bombay High Court · (1927) 29 BOMLR 1503 : (1927) ILR (Bom) 957
High Courts26 Jul 1927Dismissed
Sorabshah Pestonji Vs The Secretary of State for India
Bombay High Court · AIR 1928 Bom 17 : (1927) 29 BOMLR 1535
Contract Act, 1872 — Section 18, 19