COURT ARCHIVE

Bombay High Court judgments

73,005 judgments · page 3,426 of 3,651

High Courts26 Nov 1927

Vrajlal Jivandas Vs Venkataswami Lingaya Sayana

Bombay High Court · (1928) ILR (Bom) 459

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72A, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 7, Order 34 Rule 8Transfer of Property Act, 1882 — Section 104

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High Courts23 Nov 1927Dismissed

Sulleman Aba Mahomed Vs The Secretary of State for India

Bombay High Court · AIR 1928 Bom 180 : (1928) 30 BOMLR 431

Bombay Land Revenue Code, 1879 — Section 61

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High Courts23 Nov 1927

Emperor Vs Nabibux Karimbux Mulla

Bombay High Court · AIR 1928 Bom 52 : (1928) 30 BOMLR 88

Penal Code, 1860 (IPC) — Section 114, 398

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High Courts23 Nov 1927

Emperor Vs Shantaram S. Mirajkar

Bombay High Court · (1928) 30 BOMLR 320 : 110 Ind. Cas. 235

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High Courts21 Nov 1927

Emperor Vs Phillip Spratt (No. 2)

Bombay High Court · AIR 1928 Bom 77 : (1928) 30 BOMLR 314 : 108 Ind. Cas. 32

Evidence Act, 1872 — Section 14, 9

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High Courts17 Nov 1927

Emperor Vs Phillip Spratt (No. 1)

Bombay High Court · AIR 1928 Bom 74 : (1928) 30 BOMLR 313 : 108 Ind. Cas. 509

Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 124A

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High Courts17 Nov 1927Dismissed

Basappa Budappa Halavalad Vs Bhimangowda Shiddangowda Patil and Another Bhimangowda Shiddangowda Patil and Another Vs Basappa Budappa Halavalad

Bombay High Court · (1928) ILR (Bom) 208

Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52

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High Courts15 Nov 1927Dismissed

Baijnath Prasad Singh Vs Kedar Nath Goenka

Bombay High Court · (1928) 30 BOMLR 115

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High Courts15 Nov 1927

Emperor Vs Lakshman Pandu

Bombay High Court · (1928) 30 BOMLR 339

City of Bombay Municipal Council Act, 1988 — Section 3

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High Courts15 Nov 1927Allowed

Shamu Bin Shripati, by his guardian Radha kom Shripati Kalwat and Another Vs Babu Aba Kalwat and Others

Bombay High Court · (1928) ILR (Bom) 300

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High Courts15 Nov 1927Dismissed

Ramappa Shamnaji Shinde Vs Yellappa Balaji Vagmode

Bombay High Court · AIR 1928 Bom 150 : (1928) 30 BOMLR 427 : (1928) ILR (Bom) 307

Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 51

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High Courts14 Nov 1927

Moti Jagta Vs Indurai Bhaurai Desai

Bombay High Court · AIR 1928 Bom 53 : (1928) 30 BOMLR 98 : (1928) ILR (Bom) 203

Mamlatdars Court Act, 1906 — Section 26(b)

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High Courts14 Nov 1927

Emperor Vs Daga Devji Patil

Bombay High Court · (1928) 30 BOMLR 76 : (1928) ILR (Bom) 164 : 108 Ind. Cas. 26

Criminal Procedure Code, 1898 (CrPC) — Section 476BLimitation Act, 1908 — Article 154

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High Courts14 Nov 1927Dismissed

In Re: Fulchand Maganlal

Bombay High Court · (1928) ILR (Bom) 160

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(4)

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High Courts12 Nov 1927Dismissed

Basappa Budappa Halavalad Vs Bhimangowda Shiddangowda Patil

Bombay High Court · AIR 1928 Bom 65 : (1928) 30 BOMLR 102 : 108 Ind. Cas. 17

Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52

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High Courts10 Nov 1927

Emperor Vs Ukha Mahadu Barase

Bombay High Court · (1927) 29 BOMLR 1590

Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Penal Code, 1860 (IPC) — Section 211

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High Courts10 Nov 1927Allowed

B. Das and Co. Vs The Broach Electric Supply and Development Corporation, Limited.

Bombay High Court · AIR 1928 Bom 55 : (1928) 30 BOMLR 90 : 108 Ind. Cas. 18

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High Courts07 Nov 1927Dismissed

Jafferali Bhaloo Lakha Vs The Standard Bank of South Africa, Limited

Bombay High Court · (1928) 30 BOMLR 762

Contract Act, 1872 — Section 247

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High Courts19 Oct 1927

In Re: Bajirao Abaji Kulkarni

Bombay High Court · AIR 1928 Bom 33 : (1927) 29 BOMLR 1587

Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(r)Legal Practitioners Act, 1879 — Section 10, 6, 7

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High Courts11 Oct 1927

Emperor Vs Shaikh Usman Shaikh Umar

Bombay High Court · (1927) 29 BOMLR 1581 : (1928) ILR (Bom) 195

Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145

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