High Courts24 Jan 1928
Emperor Vs Goverdhan Ridkaran
Bombay High Court · AIR 1928 Bom 140(1) : (1928) 30 BOMLR 387
Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 184, 526
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,425 of 3,651
High Courts24 Jan 1928Allowed
Venkat Subba Shrinivas Hegde Vs Subba Rama Hedge
Bombay High Court · (1928) 30 BOMLR 827
Transfer of Property Act, 1882 — Section 122
High Courts23 Jan 1928Allowed
Bhagwati Vs Banarsi Das
Bombay High Court · (1928) 30 BOMLR 834
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts17 Jan 1928
The Secretary of State for India Vs Yello Ramohandra Kulkarni
Bombay High Court · 111 Ind. Cas. 268
Bombay Hereditary Offices Act, 1874 — Section 15Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts16 Jan 1928
Emperor Vs Bhau Dharma
Bombay High Court · AIR 1928 Bom 140 : (1928) 30 BOMLR 385
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts16 Jan 1928
Emperor Vs Hanma Timma Bhandiwaddar
Bombay High Court · AIR 1928 Bom 145(1) : (1928) 30 BOMLR 383
Criminal Procedure Code, 1898 (CrPC) — Section 85Penal Code, 1860 (IPC) — Section 411, 414
High Courts16 Jan 1928
Emperor Vs Hussein Gulam Nabi
Bombay High Court · (1928) 30 BOMLR 373
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts12 Jan 1928
Emperor Vs Ganu Sadu
Bombay High Court · (1928) 30 BOMLR 371 : (1928) ILR (Bom) 254
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 147, 323
High Courts06 Jan 1928Dismissed
Shankar Tukaram Kakade Vs Lakshmibai Shankarrao Ghadge
Bombay High Court · AIR 1928 Bom 225 : (1928) 30 BOMLR 470
Contract Act, 1872 — Section 178
High Courts16 Dec 1927Allowed
Bhogilal Bhikachand Vs The Royal Insurance Company, Limited
Bombay High Court · (1928) 30 BOMLR 818
Evidence Act, 1872 — Section 155(3), 158
High Courts15 Dec 1927Dismissed
Konammal Vs Annadana Jadaya Gounder
Bombay High Court · (1928) 30 BOMLR 802
High Courts15 Dec 1927Dismissed
Benoy Krishna Mukherjee Vs Satish Chandra Giri
Bombay High Court · (1928) 30 BOMLR 815
High Courts13 Dec 1927
Mahasukh Jhaverdas Vs Valibhai Fatubhai
Bombay High Court · AIR 1928 Bom 177 : (1928) 30 BOMLR 455
Provincial Insolvency Act, 1920 — Section 52
High Courts07 Dec 1927
Khatijabi Kom Umarsaheb Vs Umarsaheb Ansersaheb
Bombay High Court · (1928) ILR (Bom) 295
Oaths Act, 1969 — Section 8, 9
High Courts06 Dec 1927Dismissed
Sunder Mull Vs Satya Kinker Sahana
Bombay High Court · (1928) 30 BOMLR 793
Contract Act, 1872 — Section 16
High Courts06 Dec 1927Dismissed
V.P.R.V. Chockalingam Chettyar Vs E.N.M.K. Chettyar
Bombay High Court · (1928) 30 BOMLR 788
High Courts05 Dec 1927Dismissed
Puran Chand Nahatta Vs Manmotho Nath Mukherjee
Bombay High Court · (1928) 30 BOMLR 783
Registration Act, 1908 — Section 34, 35
High Courts02 Dec 1927Allowed
Abdur Rahim Vs Syed Abu Mahomed Barkat Ali Shah
Bombay High Court · (1928) 30 BOMLR 774
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Dec 1927Allowed
Yakubkhan Daimkhan Serguro Vs Guljarkhan Abdulkhan
Bombay High Court · AIR 1928 Bom 267 : (1928) 30 BOMLR 565 : (1928) ILR (Bom) 219
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts28 Nov 1927Dismissed
Khushaldas Gokaldas Vs Chimanlal Kalidas
Bombay High Court · (1928) 30 BOMLR 765