High Courts23 Mar 1928Dismissed
Maharaja Bahadur Kesho Prashad Singh Vs Madho Prashad Singh
Bombay High Court · (1928) 30 BOMLR 1372
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,423 of 3,651
High Courts23 Mar 1928Dismissed
Gulabbhai Ranchhodbhai Vs Bhagvan Kesur
Bombay High Court · AIR 1928 Bom 377 : (1928) 30 BOMLR 980 : 114 Ind. Cas. 266
High Courts17 Mar 1928Dismissed
Dinkar Raoji Sinkar Vs Anant Ganesh Sagwekar
Bombay High Court · AIR 1928 Bom 349 : (1928) 30 BOMLR 902 : 113 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts15 Mar 1928
Ramkisan Singh Vs Mahammad Abdul Sattar
Bombay High Court · (1928) 30 BOMLR 852
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4(2)
High Courts13 Mar 1928
The Commissioner of Income Tax, Bombay Presidency Vs The Bombay Trust Corporation Limited as Agent for the Hongkong Trust Corporation Limited
Bombay High Court · (1928) ILR (Bom) 702
Income Tax Act, 1922 — Section 10, 18, 19, 2(11), 3
High Courts13 Mar 1928Dismissed
Emperor Vs Bansilal Gangaram Vani
Bombay High Court · (1928) 30 BOMLR 646 : (1928) ILR (Bom) 686
Bombay Abkari Act, 1878 — Section 43(I)(a)Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts13 Mar 1928
Emperor Vs Narayan Dhaku Bhil
Bombay High Court · AIR 1928 Bom 240 : (1928) 30 BOMLR 620 : (1928) ILR (Bom) 456
Criminal Procedure Code, 1898 (CrPC) — Section 349, 403
High Courts08 Mar 1928Dismissed
Moro Kashinath Joshi Vs Ganesh Hari Bagul
Bombay High Court · AIR 1928 Bom 243 : (1928) 30 BOMLR 683 : (1928) ILR (Bom) 453
Specific Relief Act, 1877 — Section 29
High Courts02 Mar 1928
Govinddas Rajaramdas Gujar Vs Ganpatdas Narottamdas Gujar
Bombay High Court · AIR 1928 Bom 365 : (1928) 30 BOMLR 912
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Mar 1928Dismissed
Bhimava Bhimappa Dodmani Vs Krishtagowda Ramangowda Patil
Bombay High Court · (1928) 30 BOMLR 908 : 113 Ind. Cas. 251
Succession Act, 1925 — Section 76
High Courts01 Mar 1928
In Re: Virbhan Bhagaji
Bombay High Court · AIR 1928 Bom 290 : (1928) 30 BOMLR 642 : (1928) ILR (Bom) 448
Criminal Procedure Code, 1898 (CrPC) — Section 202Easements Act, 1882 — Section 36Penal Code, 1860 (IPC) — Section 506
High Courts01 Mar 1928Dismissed
Emperor Vs Narayan Keshav Devasthali
Bombay High Court · (1928) 30 BOMLR 651 : (1928) ILR (Bom) 699
Criminal Procedure Code, 1898 (CrPC) — Section 342, 428
High Courts29 Feb 1928
Emperor Vs Burjorji Nowroji Kelawalla
Bombay High Court · (1928) 30 BOMLR 639
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 1928
The South British Insurancse Co. Ltd. Vs J.R. Stenson
Bombay High Court · AIR 1928 Bom 260 : (1928) 30 BOMLR 745 : (1928) ILR (Bom) 532
Contract Act, 1872 — Section 7
High Courts24 Feb 1928Dismissed
Krishnarao Ambadas Pimpladkar Vs Krishnarao Raghunath Palekar
Bombay High Court · AIR 1928 Bom 245 : (1928) 30 BOMLR 679 : (1928) ILR (Bom) 444
Civil Procedure Code, 1882 — Section 287Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Feb 1928
Anna Nana Khot Vs Gojra Dnyanu Kavale
Bombay High Court · AIR 1928 Bom 333 : (1928) 30 BOMLR 867 : 114 Ind. Cas. 390
High Courts23 Feb 1928Allowed
Anant Krishna Modak Vs Sarasvatibai Padmanabh Shetti
Bombay High Court · AIR 1928 Bom 316 : (1928) 30 BOMLR 709
Evidence Act, 1872 — Section 92
High Courts23 Feb 1928
Emperor Vs Rama Deoji
Bombay High Court · AIR 1928 Bom 231 : (1928) 30 BOMLR 636
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Motor Vehicles Act, 1988 — Section 16
High Courts22 Feb 1928
Shankar Nana Patil Vs Jagannath Mathuralal Bhat
Bombay High Court · AIR 1928 Bom 265 : (1928) 30 BOMLR 741
Evidence Act, 1872 — Section 116
High Courts21 Feb 1928Dismissed
Musa Miya Muhamad Shaffi Vs Kadar Bax Khaj Bax
Bombay High Court · (1928) 30 BOMLR 766 : (1928) ILR (Bom) 316
Transfer of Property Act, 1882 — Section 129