High Courts17 Feb 1928Dismissed
Ishram Govinda Patil Vs Trimbak Ganpat
Bombay High Court · AIR 1928 Bom 264 : (1928) 30 BOMLR 675
Limitation Act, 1908 — Section 19
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,424 of 3,651
High Courts16 Feb 1928Allowed
The Master of the British Steamship "Singleton Abbey." Vs The Master of the Italian Steamship "Sara."
Bombay High Court · (1928) 30 BOMLR 833
High Courts16 Feb 1928Dismissed
Supdu Daulatsing Daji Patil Vs Sakharam Ramji
Bombay High Court · (1928) 30 BOMLR 537 : (1928) ILR (Bom) 441
Limitation Act, 1877 — Section 8Limitation Act, 1908 — Section 5
High Courts15 Feb 1928
Kisanlal Ratanlal Daphtary Vs Janmejaya Chhabildas and Others
Bombay High Court · AIR 1928 Bom 457 : 118 Ind. Cas. 244
Bombay Land Revenue Code, 1879 — Section 48
High Courts15 Feb 1928Dismissed
Kasanji Kuverji Vs The Surat Municipality
Bombay High Court · AIR 1928 Bom 247 : (1928) 30 BOMLR 673
High Courts14 Feb 1928Allowed
Jijibhoy N. Surty Vs T.S. Chettyer
Bombay High Court · (1928) 30 BOMLR 842
Limitation Act, 1908 — Article 151, 12
High Courts14 Feb 1928Dismissed
Maganlal Harjibhai Vs Amichand Gulabji
Bombay High Court · AIR 1928 Bom 319 : (1928) 30 BOMLR 733 : (1928) ILR (Bom) 521
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Section 19
High Courts13 Feb 1928Dismissed
Chhunna Mal Ram Nath Vs Mool Chand Ram Bhagat
Bombay High Court · (1928) 30 BOMLR 837
Contract Act, 1872 — Section 39
High Courts10 Feb 1928
Gyanji Pomaji Marwadi Vs Ningappa Marbasappa Arleshwar
Bombay High Court · AIR 1928 Bom 308 : (1928) 30 BOMLR 668 : (1928) ILR (Bom) 434
Limitation Act, 1908 — Section 5Registration Act, 1908 — Section 17(2)
High Courts10 Feb 1928
Gulabbhai Kanthadbhai Vs Sohangdasji Mohandasji
Bombay High Court · AIR 1928 Bom 183 : (1928) 30 BOMLR 535 : (1928) ILR (Bom) 431 : 110 Ind. Cas. 263
High Courts10 Feb 1928
Hari Janardhan Limaye Vs Krishnaji Balkrishna Bhate
Bombay High Court · AIR 1928 Bom 323 : (1928) 30 BOMLR 724 : 113 Ind. Cas. 515
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Section 14
High Courts08 Feb 1928
Dhondi Khandu Choudhari Vs Appa Raghuji Choudhari
Bombay High Court · AIR 1928 Bom 269 : (1928) 30 BOMLR 720 : 113 Ind. Cas. 523
Registration Act, 1908 — Section 50Transfer of Property Act, 1882 — Section 41
High Courts03 Feb 1928Dismissed
Tilakram Chaudhuri Vs Kodumal Jethanand Wadhwa
Bombay High Court · AIR 1928 Bom 175 : (1928) 30 BOMLR 546 : 110 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Feb 1928Dismissed
Tewari Raghuraj Chandra Vs Rani Subhadra Kunwar
Bombay High Court · (1928) 30 BOMLR 829
High Courts01 Feb 1928
Emperor Vs Naranji Premji
Bombay High Court · (1928) 30 BOMLR 622
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)(w), 497(1)Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1928
Naranji Premji Vs Emperor
Bombay High Court · AIR 1928 Bom 244 : 111 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 1928Dismissed
The Sholapur Municipality Vs Shivram Bhagwant Sarode
Bombay High Court · AIR 1928 Bom 282 : (1928) 30 BOMLR 715 : (1928) ILR (Bom) 414
Bombay District Municipal Act, 1901 — Section 70
High Courts27 Jan 1928Dismissed
Basangowda Shivangowda Dharmagowdar Vs Rudrappa Fakirappa Ganiger
Bombay High Court · AIR 1928 Bom 291 : (1928) 30 BOMLR 591 : (1928) ILR (Bom) 393 : 110 Ind. Cas. 633
Evidence Act, 1872 — Section 115
High Courts24 Jan 1928Dismissed
Pandurang Shivram Pardeshi Vs Maruti Niloba Khamkar
Bombay High Court · (1928) 30 BOMLR 688
High Courts24 Jan 1928
Emperor Vs Gopala Murgis
Bombay High Court · AIR 1928 Bom 138 : (1928) 30 BOMLR 389
Criminal Procedure Code, 1898 (CrPC) — Section 390, 391(1)(a)