High Courts17 Mar 1927
In Re: Anya Shidya Patil
Bombay High Court · (1927) 29 BOMLR 715
Criminal Procedure Code, 1898 (CrPC) — Section 147Evidence Act, 1872 — Section 42
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Bombay High Court judgments
73,005 judgments · page 3,431 of 3,651
High Courts16 Mar 1927Allowed
Abaji Vithal Paranjpe Vs Narhari Keshav Dharap
Bombay High Court · AIR 1927 Bom 460 : (1927) 29 BOMLR 947 : (1927) ILR (Bom) 809
Bombay Civil Courts Act, 1869 — Section 21, 25
High Courts15 Mar 1927Allowed
Bai Meherbai Sorabji Master Vs Pherozshaw Sorabji Gazdar
Bombay High Court · (1927) 29 BOMLR 1220 : (1927) ILR (Bom) 885
Presidency Small Cause Courts Act, 1882 — Section 21
High Courts14 Mar 1927
Dhondu Bapu Gujar and Others Vs Emperor
Bombay High Court · AIR 1927 Bom 436
Criminal Procedure Code, 1898 (CrPC) — Section 203Evidence Act, 1872 — Section 105
High Courts14 Mar 1927Allowed
Chetandas Daga Vs Radhakisson Ramchandra
Bombay High Court · AIR 1927 Bom 553 : (1927) 29 BOMLR 1087
Companies Act, 1956 — Section 14
High Courts14 Mar 1927
Emperor Vs Dhondu Bapu Gujar
Bombay High Court · (1927) 29 BOMLR 713
Criminal Procedure Code, 1898 (CrPC) — Section 203Evidence Act, 1872 — Section 105
High Courts14 Mar 1927Dismissed
Emperor Vs Chhaganlal Motiram Mehtaji
Bombay High Court · (1927) 29 BOMLR 733 : (1927) ILR (Bom) 818 : 103 Ind. Cas. 602
Bombay District Municipal Act, 1901 — Section 96(5)
High Courts14 Mar 1927Dismissed
The Pratap Spinning, Weaving and c. Co. Vs G.I.P. Railway
Bombay High Court · AIR 1927 Bom 468 : (1927) 29 BOMLR 944
Railways Act, 1890 — Section 72
High Courts08 Mar 1927
Ladkavahoo Vs Charandas Chaturbhuj
Bombay High Court · AIR 1927 Bom 519 : (1927) 29 BOMLR 1082
High Courts08 Mar 1927
Nathubhai Ichharam Vs Narayanacharya Ramacharya
Bombay High Court · AIR 1927 Bom 470 : (1927) 29 BOMLR 937 : (1927) ILR (Bom) 800
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, 99
High Courts08 Mar 1927
Krishnarao Khanderao Parelkar Vs Virji Peraj
Bombay High Court · (1927) 29 BOMLR 895
Bombay Rent Act, 1918 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Mar 1927
Dhondu Narayan Shet Vs Vaman Govind Patvardhan
Bombay High Court · AIR 1927 Bom 455 : (1927) 29 BOMLR 925 : (1927) ILR (Bom) 495 : 103 Ind. Cas. 262
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Mar 1927
Krishnarao Kanderao Parelkar Vs Virji Peraj and Others
Bombay High Court · AIR 1927 Bom 431
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 17
High Courts08 Mar 1927Dismissed
In Re: Hyderbhai Husseinbhai
Bombay High Court · AIR 1927 Bom 633 : (1927) 29 BOMLR 1455 : (1928) ILR (Bom) 126
Presidency Towns Insolvency Act, 1909 — Section 12(c), 9(e)
High Courts07 Mar 1927
Emperor Vs Shivaswami Guruswami
Bombay High Court · AIR 1927 Bom 440 : (1927) 29 BOMLR 742 : (1927) ILR (Bom) 498
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(a)Penal Code, 1860 (IPC) — Section 414
High Courts07 Mar 1927Allowed
Natvarlal Tribhovandas Vs E.D. Sassoon and Co. Ltd.
Bombay High Court · (1927) 29 BOMLR 921 : (1927) ILR (Bom) 794 : 103 Ind. Cas. 256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 6, Order 30 Rule 7
High Courts04 Mar 1927
Emperor Vs Nurudin Shaikh Adam
Bombay High Court · AIR 1927 Bom 445 : (1927) 29 BOMLR 701 : 103 Ind. Cas. 109
Limitation Act, 1908 — Section 5
High Courts04 Mar 1927Allowed
Sheobaran Singh Vs Kulsum-un-nissa
Bombay High Court · (1927) 29 BOMLR 877