High Courts25 Nov 1936
Emperor Vs Yemanya Kallappa and Others
Bombay High Court · AIR 1937 Bom 152 : 168 Ind. Cas. 479
Criminal Procedure Code, 1898 (CrPC) — Section 308
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,352 of 3,653
High Courts25 Nov 1936
In Re: Sabnis, Goregaonkar and Senjit and Shivramdas and Others
Bombay High Court · AIR 1937 Bom 374
Trusts Act, 1882 — Section 12
High Courts25 Nov 1936
Janardan Govind Gore Vs Narayan Bhaskar Gore
Bombay High Court · AIR 1937 Bom 496 : (1937) 39 BOMLR 1151
Succession Act, 1925 — Section 80
High Courts25 Nov 1936
Emperor Vs Yamanya Kallappa
Bombay High Court · (1937) 39 BOMLR 76
Criminal Procedure Code, 1898 (CrPC) — Section 427
High Courts24 Nov 1936
Purshottam Balvant Gole and Another Vs Secretary of State
Bombay High Court · AIR 1938 Bom 93
High Courts24 Nov 1936
Purshottam Balvant Gole Vs The Secretary of State for India
Bombay High Court · (1937) 39 BOMLR 1152 : 173 Ind. Cas. 522
High Courts23 Nov 1936Dismissed
Emperor Vs Bai Dhankor
Bombay High Court · AIR 1937 Bom 148 : (1937) 39 BOMLR 74
Criminal Procedure Code, 1898 (CrPC) — Section 421, 439
High Courts23 Nov 1936
Saiyad Jaffar El Edroos Vs Saiyad Mahomed El Edroos
Bombay High Court · AIR 1937 Bom 217 : (1937) 39 BOMLR 277
Limitation Act, 1908 — Article 120
High Courts23 Nov 1936
Saiyed Jaffar Eledrus Vs Saiyed Mahomed El Edrus and Others
Bombay High Court · 169 Ind. Cas. 232
Limitation Act, 1963 — Section 18
High Courts19 Nov 1936
Shaikh Shukrullah Vs Musammat Zohra Bibi
Bombay High Court · (1937) 39 BOMLR 316 : (1937) 45 LW 83
High Courts17 Nov 1936
Ratanshaw Dinshawji Chothia Vs Bamanji Dhanjibhai and Others
Bombay High Court · AIR 1938 Bom 238
Succession Act, 1925 — Section 5
High Courts17 Nov 1936Dismissed
Ratanshaw Dinshawji Chothia Vs Bamanji Dhanjibhai
Bombay High Court · (1938) 40 BOMLR 141
Succession Act, 1925 — Section 5
High Courts06 Nov 1936
Tulsidas Mavji Vs The Advocate General of Bombay
Bombay High Court · AIR 1937 Bom 447 : (1937) 39 BOMLR 495
High Courts16 Oct 1936
In Re: The Katni Cement and Industrial Co. Ltd.
Bombay High Court · AIR 1937 Bom 423 : (1937) 39 BOMLR 675
Companies Act, 1956 — Section 153, 213
High Courts16 Oct 1936
Balu Sakharam Powar Vs Lahoo Sambhaji Tetgura
Bombay High Court · AIR 1937 Bom 279
High Courts14 Oct 1936Dismissed
Surji Fulaji Vs The Secretary of State for India
Bombay High Court · (1937) 39 BOMLR 216
Bombay Land Revenue Code, 1879 — Section 37Evidence Act, 1872 — Section 110
High Courts14 Oct 1936
Suraji Fulaji Vs Secretary of State
Bombay High Court · AIR 1937 Bom 193 : 169 Ind. Cas. 327
Bombay Land Revenue Code, 1879 — Section 37
High Courts13 Oct 1936
Appa Trimbak Deshpande Vs Vaman Govind Deshpande
Bombay High Court · AIR 1937 Bom 181 : (1937) 39 BOMLR 156
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Oct 1936Dismissed
Liladhar Chaturbhuj Vs Harilal Jethabhai
Bombay High Court · AIR 1937 Bom 155 : (1937) 39 BOMLR 44
Evidence Act, 1872 — Section 106
High Courts01 Oct 1936
In Re: Mahadeo Krishna Rupji
Bombay High Court · AIR 1937 Bom 98 : (1936) 38 BOMLR 1286