High Courts11 Feb 1937Allowed
In Re: Anandi Mahar
Bombay High Court · AIR 1937 Bom 388 : (1937) 39 BOMLR 468
Bombay Children Act, 1924 — Section 51, 7
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 3,351 of 3,653
High Courts10 Feb 1937
Chhotalal Mansukhlal Vs Someshwar Jivram and Another
Bombay High Court · 173 Ind. Cas. 489
Civil Procedure Code, 1908 (CPC) — Section 35Companies Act, 1956 — Section 162
High Courts26 Jan 1937Dismissed
Ahsanullah Shah Vs Ziauddin Shah
Bombay High Court · (1937) 39 BOMLR 761
High Courts21 Jan 1937
Liladhar Ratansi Vs Salehbhai E. Badri
Bombay High Court · AIR 1938 Bom 85 : (1937) 39 BOMLR 1179 : 173 Ind. Cas. 652
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2
High Courts21 Jan 1937Dismissed
Babubhai Girdharlal Vs Ujamlal Hargovandas
Bombay High Court · AIR 1937 Bom 446 : (1937) 39 BOMLR 846
High Courts13 Jan 1937Dismissed
Annu Bhujanga Chigare Vs Rama Bhujanga Chigare
Bombay High Court · AIR 1937 Bom 389 : (1937) 39 BOMLR 606
Succession Act, 1925 — Section 63
High Courts11 Jan 1937
Krishnaji Nilkant Pitkar Vs Secretary of State
Bombay High Court · AIR 1937 Bom 449 : (1937) 39 BOMLR 807
Government of India Act, 1915 — Section 30
High Courts22 Dec 1936
Ramchandra Narayan Badale Vs Murlidhar Yeshwant Khambekar and Another
Bombay High Court · AIR 1938 Bom 20
High Courts22 Dec 1936Dismissed
Ramchandra Narayan Badale Vs Murlidhar Yeshwant Khambekar
Bombay High Court · (1937) 39 BOMLR 599 : 173 Ind. Cas. 36
High Courts08 Dec 1936Dismissed
R.T. Rangachari Vs The Secretary of State for India in Council
Bombay High Court · (1937) 39 BOMLR 688
Government of India Act, 1915 — Section 96B
High Courts08 Dec 1936
In Re: Peninsular Life Assurance Co. Ltd. (In liquidation.)
Bombay High Court · AIR 1938 Bom 91
Life Assurance Companies Act, 1912 — Section 4, 6
High Courts08 Dec 1936
In Re: Peninsular Life Assurance Company Ltd.
Bombay High Court · AIR 1936 Bom 24 : (1937) 39 BOMLR 1163 : 173 Ind. Cas. 727 : 160 Ind. Cas. 638
Life Assurance Companies Act, 1912 — Section 4, 6
High Courts02 Dec 1936Dismissed
The Borough Municipality of Ahmedabad Vs Jayendra Vajubhai Divatia
Bombay High Court · AIR 1937 Bom 432 : (1937) 39 BOMLR 329
Bombay Municipal Boroughs Act, 1925 — Section 198Land Acquisition Act, 1894 — Section 23, 25
High Courts02 Dec 1936
Kisandas Laxmandas Gujar and Others Vs Godavaribai Govinddas Gujar and Others
Bombay High Court · AIR 1937 Bom 334
Guardians and Wards Act, 1890 — Section 37Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 3
High Courts02 Dec 1936
Kisandas Laxmandas Gujar and Others Vs Godavaribai Govindas Gujar and Others
Bombay High Court · 170 Ind. Cas. 647
Guardians and Wards Act, 1890 — Section 27Limitation Act, 1908 — Section 10
High Courts30 Nov 1936Dismissed
Ahmed Abdulla Rubatti Vs Ahmed Abdulla Dubaee
Bombay High Court · AIR 1937 Bom 180 : (1937) 39 BOMLR 110
Aden Civil and Criminal Justice Regulation, 1933 — Section 15, 7
High Courts27 Nov 1936
Khodadad Mundegar Vs Bai Jerbai
Bombay High Court · (1937) 39 BOMLR 1156
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Nov 1936
Shivramdas Vs B.V. Nerurkar In Re: Sabnis, Goregaonkar and Senjit
Bombay High Court · (1937) 39 BOMLR 633
Trusts Act, 1882 — Section 3, 50